High Courts16 Sept 1940Disposed Off
B P HALDER AND SONS IN RE.
Allahabad High Court · (1942) 10 ITR 79
COURT ARCHIVE
Allahabad High Court judgments, 1940
252 judgments · page 6 of 13
High Courts16 Sept 1940Dismissed
RAI SAHEB RAM DAYAL AGARWALA IN RE.
Allahabad High Court · (1942) 10 ITR 93
Income Tax Act, 1961 — Section 66(3)
High Courts16 Sept 1940Dismissed
GANGA PRASAD Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1941) 9 ITR 373
High Courts16 Sept 1940
Jaganath and Others Vs Khadim Ali
Allahabad High Court · (1940) 09 AHC CK 0001
High Courts13 Sept 1940Allowed
Baijnath Prasad Vs Tejpal and Others
Allahabad High Court · AIR 1941 All 55 : (1940) 10 AWR 577
High Courts13 Sept 1940Disposed Of
Chhakauri Singh Vs Sri Krishna Pande and Others
Allahabad High Court · AIR 1941 All 134 : (1941) 11 AWR 17
High Courts11 Sept 1940Disposed Of
Harendra Shankar and Another Vs Khiali Ram and Others
Allahabad High Court · AIR 1940 All 504 : (1940) 10 AWR 549
Court Fees Act, 1870 — Section 7(iv)(f)Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33
High Courts11 Sept 1940Dismissed
Bahadur Khan Vs Bari Tala and Another
Allahabad High Court · AIR 1940 All 525 : (1940) 10 AWR 515
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts10 Sept 1940Allowed
Raja Saiyed Mohammad Mahdi Vs Jagat Singh and Another
Allahabad High Court · (1940) 09 AHC CK 0033
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151
High Courts09 Sept 1940Dismissed
Madho Ram Vs Tulshi Ram
Allahabad High Court · (1940) 09 AHC CK 0002
Civil Procedure Code, 1908 (CPC) — Section 115United Provinces Tenancy Act, 1939 — Section 276
High Courts05 Sept 1940Allowed
Thakurani Jamuna Kunwar Vs Thakur Arjun Singh
Allahabad High Court · AIR 1941 All 43 : (1940) 10 AWR 566
High Courts05 Sept 1940Disposed Of
Mt. Muniran Vs Mt. Mukhtar Begam and Another
Allahabad High Court · AIR 1940 All 521 : (1940) 10 AWR 536
Court Fees Act, 1870 — Section 17(vi)
High Courts03 Sept 1940
Rama Charan Vs Raghubir Saran and Another
Allahabad High Court · AIR 1940 All 540 : (1940) 10 AWR 518
Transfer of Property Act, 1882 — Section 101, 92
High Courts30 Aug 1940Disposed Off
Kali Din Pande Vs Maharaja Pande
Allahabad High Court · (1940) 08 AHC CK 0032
High Courts30 Aug 1940Disposed Of
Maharaj Dharam Narain Vs Maharaj Suraj Narain
Allahabad High Court · AIR 1941 All 1 : (1940) 10 AWR 607
High Courts28 Aug 1940
Mithan Lal Vs Official Liquidators, Agra Spinning and Weaving Mills Co. Ltd.
Allahabad High Court · AIR 1940 All 490 : (1940) 10 AWR 498
High Courts28 Aug 1940
Firm Babu Lal Girdhari Lal Vs Seth Kotumal
Allahabad High Court · AIR 1941 All 27 : (1940) 10 AWR 503
High Courts27 Aug 1940
Sheo Shankar and Another Vs Debi Charan and Others
Allahabad High Court · (1940) 08 AHC CK 0003
High Courts23 Aug 1940Disposed Of
Lachhmi Prasad and Others Vs Bahraich Ram and Another
Allahabad High Court · AIR 1941 All 31 : (1940) 10 AWR 524
High Courts21 Aug 1940Dismissed
Mst. Ram Dei Vs Municipal Board Lucknow
Allahabad High Court · (1940) 08 AHC CK 0004
Civil Procedure Code, 1908 (CPC) — Section 91Uttar Pradesh Municipalities Act, 1916 — Section 7