High Courts24 Sept 1940Dismissed
Gopal Das Parshottam Dass Vs Commissioner of Income Tax
Allahabad High Court · AIR 1940 All 537 : (1940) 10 AWR 651
Income Tax Act, 1961 — Section 66(3)
COURT ARCHIVE
Allahabad High Court judgments, 1940
252 judgments · page 5 of 13
High Courts24 Sept 1940Dismissed
Ujagar Singh Vs Likha Singh and Another
Allahabad High Court · AIR 1941 All 28 : (1940) 10 AWR 579
High Courts24 Sept 1940Allowed
GOPALDAS PURSHOTTAM DASS Vs RE.
Allahabad High Court · (1941) 9 ITR 372
Income Tax Act, 1961 — Section 66(3)
High Courts24 Sept 1940Dismissed
INDIAN NATIONAL TANNERY Vs RE.
Allahabad High Court · (1941) 9 ITR 618
Income Tax Act, 1961 — Section 66(2)
High Courts24 Sept 1940Allowed
Bijleshari Bakhsh Singh and Another Vs Gajadhar and Others
Allahabad High Court · (1940) 09 AHC CK 0012
Transfer of Property Act, 1882 — Section 43
High Courts23 Sept 1940
GOPALDAS PARSHOTTAMDAS Vs COMMISSIONER OF Income Tax, C. P. and U. P.
Allahabad High Court · (1941) 9 ITR 130
Income Tax Act, 1961 — Section 27, 66(3)
High Courts21 Sept 1940Dismissed
Raj Bahadur Vs Raja Ram
Allahabad High Court · (1940) 09 AHC CK 0044
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 7Limitation Act, 1908 — Section 19Provincial Small Cause Courts Act, 1887 — Section 25
High Courts21 Sept 1940Dismissed
Bhagwati Singh Vs Inderpal Singh
Allahabad High Court · (1940) 09 AHC CK 0006
Civil Procedure Code, 1908 (CPC) — Section 115Limitation Act, 1963 — Section 22
High Courts20 Sept 1940
Chandulal Vs Emperor
Allahabad High Court · AIR 1940 All 551 : (1940) 10 AWR 559
Penal Code, 1860 (IPC) — Section 467, 471
High Courts20 Sept 1940Allowed
Yaqub Masih Vs Christina Masih and Another
Allahabad High Court · AIR 1941 All 93 : (1940) 10 AWR 558
High Courts20 Sept 1940Dismissed
Mujawir Husain Vs Mst. Kishwar Jehan Begam (alias) Abida Begam and Another
Allahabad High Court · (1940) 09 AHC CK 0015
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts20 Sept 1940
Vishambhar Dayal Tripathi Vs Emperor
Allahabad High Court · (1940) 09 AHC CK 0005
Criminal Procedure Code, 1898 (CrPC) — Section 257
High Courts20 Sept 1940Dismissed
Messrs. Dinshaw and Co. (Bankers) Ltd. (in liquidation) Vs Mst. Krishna Piary
Allahabad High Court · (1940) 09 AHC CK 0003
Companies Act, 1956 — Section 230Evidence Act, 1872 — Section 106Trusts Act, 1882 — Section 77
High Courts19 Sept 1940Disposed Of
Kanhaiya Lal Goenka Vs Commissioner of Income Tax
Allahabad High Court · AIR 1941 All 15 : (1940) 10 AWR 563
High Courts19 Sept 1940Dismissed
Hayat Khan and Others Vs Iftikhar Khan and Others
Allahabad High Court · (1940) 09 AHC CK 0008
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2
High Courts18 Sept 1940Dismissed
SETH KANHAIYA LAL GOENKA, Vs RE.
Allahabad High Court · (1941) 9 ITR 25
Income Tax Act, 1961 — Section 30, 66(3)
High Courts18 Sept 1940Dismissed
Kanhaiya Lal Goenka Vs Commissioner of Income Tax
Allahabad High Court · AIR 1941 All 129 : (1940) 10 AWR 655
High Courts16 Sept 1940Dismissed
Saghir Hassan Vs Tayab Hasan
Allahabad High Court · AIR 1940 All 524 : (1940) 10 AWR 547
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts16 Sept 1940Allowed
Rai Bahadur Seth Ganga Sagar Vs Reoti Prasad and Others
Allahabad High Court · AIR 1940 All 507 : (1940) 10 AWR 553
Agriculturists Relief Act — Section 2
High Courts16 Sept 1940Disposed Of
Kalyan Das Vs Brij Keshore and Others
Allahabad High Court · AIR 1941 All 9 : (1940) 10 AWR 539