High Courts23 Oct 1940Dismissed
Bhoop Ram Vs Emperor through Parthi Raj and Others
Allahabad High Court · AIR 1941 All 100 : (1940) 10 AWR 618
COURT ARCHIVE
Allahabad High Court judgments, 1940
252 judgments · page 3 of 13
High Courts21 Oct 1940Dismissed
Bihshambhar Nath and Another Vs Mst. Shlkhanl alias Massooman
Allahabad High Court · (1940) 10 AHC CK 0032
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts21 Oct 1940Dismissed
Sheo Rakhan Lal Vs Sundar Lal.
Allahabad High Court · (1940) 10 AHC CK 0031
Oudh Rent Act, 1886 — Section 127Uttar Pradesh Tenancy Act, 1939 — Section 296
High Courts21 Oct 1940Dismissed
Ramman Lal Vs Babu Ram
Allahabad High Court · AIR 1941 All 50 : (1940) 10 AWR 637
High Courts21 Oct 1940Dismissed
Ramjatan Pandey Vs Someshwari Prasad Dube and Others
Allahabad High Court · AIR 1941 All 68 : (1940) 10 AWR 593
High Courts18 Oct 1940Disposed Of
Banwari Ram and Another Vs Muhammad Yar Khan and Another
Allahabad High Court · AIR 1941 All 49 : (1940) 10 AWR 597
High Courts18 Oct 1940Dismissed
Gurdin Bhant Vs Chhedi Bhant
Allahabad High Court · (1940) 10 AHC CK 0005
Limitation Act, 1963 — Section 15
High Courts16 Oct 1940Dismissed
Narain Singh Vs Radhey Shyam Seth and Others
Allahabad High Court · AIR 1941 All 76 : (1940) 10 AWR 591
High Courts16 Oct 1940Disposed Of
Bansa Devi And Another Vs Birendra Kumar and Others
Allahabad High Court · (1940) 10 AHC CK 0021
High Courts16 Oct 1940Dismissed
Shree Goswami Purshotam Lalji Vs Shri Mahant Hara Narayan Bass and others
Allahabad High Court · (1940) 10 AHC CK 0001
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2, 115
High Courts15 Oct 1940Dismissed
BHAGWATI Vs COMMISSIONER OF Income Tax, C.P. AND U.P.
Allahabad High Court · (1941) 9 ITR 31
Income Tax Act, 1961 — Section 66(2)
High Courts15 Oct 1940Dismissed
BEHARI LAL BHARGAVA Vs COMMISSIONER OF Income Tax, C.P. AND U.P.
Allahabad High Court · (1941) 9 ITR 9
Income Tax Act, 1922 — Section 66(2)Land Acquisition Act, 1894 — Section 28
High Courts15 Oct 1940
Behari Lal Bhargava Vs Commissioner of Income Tax
Allahabad High Court · AIR 1941 All 135 : (1940) 10 AWR 669
High Courts15 Oct 1940Dismissed
Mt. Bhagwati Vs Commissioner of Income Tax
Allahabad High Court · AIR 1941 All 83 : (1940) 10 AWR 664
High Courts15 Oct 1940Disposed Of
KISHORI LAL MAKUNDI LAL, IN RE, .
Allahabad High Court · (1941) 9 ITR 193
General Clauses Act, 1897 — Section 27Income Tax Act, 1961 — Section 66(2)
High Courts14 Oct 1940Allowed
Karan Singh Vs Ram Sahai and Another
Allahabad High Court · AIR 1941 All 41 : (1940) 10 AWR 598
High Courts04 Oct 1940Disposed Off
KHAIRATI LAL BABU LAL, Vs RE.
Allahabad High Court · (1941) 9 ITR 627
Income Tax Act, 1961 — Section 66(2)
High Courts04 Oct 1940Allowed
Ram Daur Rai and Others Vs Lachhmi Prasad and Another
Allahabad High Court · AIR 1941 All 51 : (1940) 10 AWR 603
High Courts04 Oct 1940
Bhu Prakash Vs Emperor
Allahabad High Court · (1940) 10 AHC CK 0006
Criminal Procedure Code, 1898 (CrPC) — Section 233Penal Code, 1860 (IPC) — Section 409
High Courts04 Oct 1940
Sampat Singh Vs Nakchhed Singh and Others
Allahabad High Court · (1940) 10 AHC CK 0002
Civil Procedure Code, 1908 (CPC) — Section 151Uttar Pradesh Tenancy Act, 1939 — Section 288