High Courts03 Oct 1940Allowed
B. Ramman Lal Vs Raghunath Shanker and Another
Allahabad High Court · AIR 1941 All 56 : (1940) 10 AWR 572
COURT ARCHIVE
Allahabad High Court judgments, 1940
252 judgments · page 4 of 13
High Courts03 Oct 1940Dismissed
Kali Charan Vs Suraj Bali and Others
Allahabad High Court · (1940) 10 AHC CK 0004
Evidence Act, 1872 — Section 68
High Courts02 Oct 1940Disposed Of
KUNJAMAL AND SONS, IN RE.
Allahabad High Court · (1941) 9 ITR 358
Income Tax Act, 1961 — Section 66(2)Transfer of Property Act, 1882 — Section 53A
High Courts02 Oct 1940Dismissed
BHIKHI RAM RAMDEO Vs COMMISSIONER OF Income Tax, C.P. and U.P.
Allahabad High Court · (1941) 9 ITR 306
Income Tax Act, 1961 — Section 66(3)
High Courts02 Oct 1940Dismissed
Radhey Lal Vs Niranjan Nath
Allahabad High Court · AIR 1941 All 95 : (1940) 10 AWR 584
High Courts02 Oct 1940Disposed Of
Ahmad Ullah and Another Vs Sriniwas Joshi
Allahabad High Court · AIR 1941 All 42 : (1940) 10 AWR 561
High Courts30 Sept 1940Dismissed
MESSRS. MOHAMMAD AYUB MOHAMMAD JAMIL OF CAWNPORE, Vs RE.
Allahabad High Court · (1941) 9 ITR 610
Income Tax Act, 1922 — Section 66(2)
High Courts30 Sept 1940Disposed Off
Babu Lal and Others Vs Man Singh
Allahabad High Court · (1940) 09 AHC CK 0045
High Courts30 Sept 1940Dismissed
SHEODUTTRAI PANNALAL Vs COMMISSIONER OF Income Tax, C. P. and U. P.
Allahabad High Court · (1940) 10 AWR 638 : (1941) 9 ITR 118
Income Tax Act, 1961 — Section 66(3)
High Courts30 Sept 1940Disposed Of
Sheoduttrai Pannalal Vs Commissioner of Income Tax, United Provinces
Allahabad High Court · AIR 1940 All 530
Income Tax Act, 1961 — Section 66(3)
High Courts30 Sept 1940Dismissed
Emperor Vs Swami Sarupanand
Allahabad High Court · (1940) 09 AHC CK 0028
Criminal Procedure Code, 1898 (CrPC) — Section 108, 439Penal Code, 1860 (IPC) — Section 124A
High Courts30 Sept 1940Dismissed
Dildar Husain Vs Baboo Lal and Another
Allahabad High Court · (1940) 09 AHC CK 0016
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33Uttar Pradesh Encumbered Estates Act, 1934 — Section 4
High Courts30 Sept 1940Dismissed
Sitaram Vs Badri Dass and Another
Allahabad High Court · (1940) 09 AHC CK 0004
Civil Procedure Code, 1908 (CPC) — Section 102, 115
High Courts27 Sept 1940Dismissed
Sheo Narain and Others Vs Bageshur and Others
Allahabad High Court · (1940) 09 AHC CK 0040
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts27 Sept 1940
Hoti Lal Vs Chatura Prasad and Others
Allahabad High Court · AIR 1941 All 110 : (1941) 11 AWR 95
High Courts26 Sept 1940Dismissed
Mst. Hidayat-ul-Nissa Vs Jalaluddin and Others
Allahabad High Court · (1940) 09 AHC CK 0029
Transfer of Property Act, 1882 — Section 53
High Courts26 Sept 1940
HULASILAL RAMDAYAL, Vs RE.
Allahabad High Court · (1941) 9 ITR 635
Income Tax Act, 1961 — Section 66(2)
High Courts24 Sept 1940Dismissed
Raj Bahadur Singh and Another Vs Ram Narain Singh and Others
Allahabad High Court · (1940) 09 AHC CK 0047
High Courts24 Sept 1940Dismissed
GANESHI LAL CHHAPPAN LAL Vs COMMISSIONER OF Income Tax C. P. and U. P.
Allahabad High Court · (1941) 11 AWR 61 : (1941) 9 ITR 81
Income Tax Act, 1961 — Section 66(3)
High Courts24 Sept 1940Dismissed
Ganeshilal Chhappan Lal Vs Commissioner of Income Tax
Allahabad High Court · AIR 1941 All 24