High Courts26 Nov 1940Dismissed
Shanti Sarup Das Vs Asharfi Singh
Allahabad High Court · AIR 1941 All 61 : (1941) 11 AWR 34
COURT ARCHIVE
Allahabad High Court judgments, 1940
252 judgments · page 2 of 13
High Courts22 Nov 1940Dismissed
Ujagar Lal and Others Vs Bahadur Lokendra Singh and Another
Allahabad High Court · AIR 1941 All 169 : (1941) 11 AWR 84
High Courts22 Nov 1940Dismissed
Bansi Lal and Another Vs Chairman, Town Area Committee
Allahabad High Court · AIR 1941 All 144 : (1941) 11 AWR 13
High Courts22 Nov 1940Dismissed
Maha Ram and Another Vs Harbans
Allahabad High Court · AIR 1941 All 101 : (1941) 11 AWR 36 : (1941) 11 AWR 25
High Courts21 Nov 1940Allowed
Himmat Sahai Vs Sheikh Mohd. Moin and Others
Allahabad High Court · AIR 1941 All 200 : (1941) 11 AWR 207
High Courts20 Nov 1940
Emperor Vs Afaq Husain Jauhar
Allahabad High Court · AIR 1941 All 70 : (1940) 10 AWR 642
High Courts18 Nov 1940Disposed Of
Jaggo Bai Vs Harihar Prasad Singh
Allahabad High Court · AIR 1941 All 66 : (1941) 11 AWR 14
High Courts13 Nov 1940Disposed Of
Rawat Raj Kumar Singh and Others Vs Benaras Bank Ltd. (In Liquidation) and Others
Allahabad High Court · AIR 1941 All 154 : (1941) 11 AWR 1
High Courts11 Nov 1940Dismissed
Mt. Badrunnissa and Others Vs Municipal Board
Allahabad High Court · AIR 1941 All 153 : (1941) 11 AWR 3
High Courts08 Nov 1940Allowed
Taqi Husain Vs Hafizullah and Another
Allahabad High Court · AIR 1941 All 92 : (1941) 11 AWR 12
High Courts08 Nov 1940Disposed Of
Ram Dihal Vs Badri
Allahabad High Court · AIR 1941 All 143 : (1941) 11 AWR 7
High Courts07 Nov 1940
Firm Sheikh Wajid Ali Mohammad Rafiq Vs Bengal and North Western Railway Co. and Another
Allahabad High Court · AIR 1941 All 164 : (1941) 11 AWR 5
High Courts04 Nov 1940Disposed Of
In Re: Benares Bank Ltd. Benares Shri Nath Shah Official Liquidator
Allahabad High Court · AIR 1940 All 544 : (1941) 11 CompCas 36
Companies Act, 1956 — Section 229
High Courts04 Nov 1940
Shri Nath Shah Vs Official Liquidator, Benares Bank Ltd. (In Liquidation)
Allahabad High Court · (1940) 11 AHC CK 0002
Companies Act, 1956 — Section 186English Companies Act — Section 262Provincial Insolvency Act, 1920 — Section 46
High Courts28 Oct 1940
Nasir Ahmad Khan (Minor, Under The Next Friendship of Ms. Mustafa Bandi, Real Mother) Vs Mst. Saidan and Others
Allahabad High Court · (1940) 10 AHC CK 0003
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts24 Oct 1940Dismissed
Mirza Inayat Beg Vs Mirza Abdul Rahman Beg and Others
Allahabad High Court · AIR 1941 All 39 : (1940) 10 AWR 595
High Courts24 Oct 1940Dismissed
Brahmdeo Prasad Tewari Vs Makhan Tewari and Others
Allahabad High Court · AIR 1941 All 94 : (1940) 10 AWR 617
High Courts24 Oct 1940Disposed Of
Municipal Board Vs Rai Kamlapat Rai and Others
Allahabad High Court · AIR 1941 All 78 : (1940) 10 AWR 620
High Courts23 Oct 1940Allowed
Angnu Ram Vs Bhikhi and Others
Allahabad High Court · (1940) 10 AHC CK 0026
Transfer of Property Act, 1882 — Section 76
High Courts23 Oct 1940Dismissed
Baboo Raj Narain Vs Ahmadi Jan
Allahabad High Court · AIR 1941 All 81 : (1940) 10 AWR 600