High Courts09 Jan 1929
Bhagwat and Others Vs Salamat Khan and Another
Allahabad High Court · (1929) 01 AHC CK 0030
COURT ARCHIVE
Allahabad High Court judgments, 1929
674 judgments · page 34 of 34
High Courts08 Jan 1929
Madan Lal and Others Vs Gajendrapal Singh
Allahabad High Court · (1929) 01 AHC CK 0033
High Courts08 Jan 1929
Shamsher Vs Gaya and Another
Allahabad High Court · (1929) 01 AHC CK 0004
Agra Tenancy Act, 1926 — Section 198
High Courts07 Jan 1929Disposed Of
Haji Anwar Khan Vs Mohammad Khan and Others
Allahabad High Court · (1929) 01 AHC CK 0045
High Courts07 Jan 1929
Gaje Singh and Others Vs Mt. Uchhaba and Others
Allahabad High Court · AIR 1929 All 223
High Courts07 Jan 1929
Bhartu Vs Deedar Singh and Another
Allahabad High Court · AIR 1929 All 241 : 113 Ind. Cas. 831
High Courts04 Jan 1929Dismissed
Janeshar Das and Another Vs Emperor
Allahabad High Court · (1929) 01 AHC CK 0064
High Courts04 Jan 1929Dismissed
Sheo Shanker Upadhya and Others Vs Partab Narain Singh and Others
Allahabad High Court · AIR 1929 All 213
Contract Act, 1872 — Section 17Limitation Act, 1963 — Section 18
High Courts04 Jan 1929
Ram Lal Vs Harpal and Another
Allahabad High Court · AIR 1929 All 237
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14(b)
High Courts03 Jan 1929
Kundan Lal and Another Vs Sahu Bhikhari Das-Ishwar Das and Another
Allahabad High Court · AIR 1929 All 254 : (1929) ILR (All) 530
Contract Act, 1872 — Section 70Evidence Act, 1872 — Section 91Stamp Act, 1899 — Section 13
High Courts02 Jan 1929Dismissed
Kashi Pershad Vs Ambika Prasad and Others
Allahabad High Court · AIR 1929 All 165