High Courts25 Jan 1929Allowed
Girdhari and Others Vs Jodha and Others
Allahabad High Court · AIR 1929 All 541 : 114 Ind. Cas. 893
COURT ARCHIVE
Allahabad High Court judgments, 1929
674 judgments · page 32 of 34
High Courts25 Jan 1929Dismissed
Bachchi Lal and Others Vs Debi Din and Others
Allahabad High Court · (1929) 01 AHC CK 0049
High Courts25 Jan 1929
Mangali Pershad and Another Vs Babu Ram and Others
Allahabad High Court · AIR 1929 All 365 : (1929) ILR (All) 659 : 116 Ind. Cas. 875
High Courts25 Jan 1929
Musammat Bibi Rafi-Un-Nissa Begam Vs Chunni
Allahabad High Court · 118 Ind. Cas. 150
High Courts25 Jan 1929
Sheo Narain Dube Vs Raj Kumar Rai and Others
Allahabad High Court · 116 Ind. Cas. 17
Contract Act, 1872 — Section 24
High Courts24 Jan 1929Dismissed
Raja Lohar Vs Nur Mohammad and Others
Allahabad High Court · 115 Ind. Cas. 456
High Courts24 Jan 1929Dismissed
Emperor Vs Durg and Others
Allahabad High Court · AIR 1929 All 260(1) : 114 Ind. Cas. 733
Penal Code, 1860 (IPC) — Section 420
High Courts24 Jan 1929Disposed Of
Dasami Sahu Vs Param Shameshwar Uma Bhairabeshwar Ban Lingeshar and Another
Allahabad High Court · (1929) 01 AHC CK 0039
High Courts24 Jan 1929Dismissed
Har Saran Das Vs Harbans Singh and Others
Allahabad High Court · (1929) 01 AHC CK 0038
High Courts24 Jan 1929
Naubat Lal and Others Vs B Mahadeo Prasad Singh and Others
Allahabad High Court · AIR 1929 All 309 : (1929) ILR (All) 606
Transfer of Property Act, 1882 — Section 56, 81
High Courts24 Jan 1929
Jamna Prasad Vs Mohammad Zahir Uddin Khan and Another
Allahabad High Court · (1929) 01 AHC CK 0008
High Courts23 Jan 1929Dismissed
Mohammad Daud Khan Vs Jia Lal and Another
Allahabad High Court · 116 Ind. Cas. 852
High Courts23 Jan 1929
Mohammad Daud Khan Vs Jai Lal and Another
Allahabad High Court · AIR 1929 All 265
High Courts23 Jan 1929
Zalim Singh and Another Vs Raghunandan and Others
Allahabad High Court · AIR 1929 All 379 : (1929) ILR (All) 604
High Courts22 Jan 1929
Mt. Jahandar Begam and Another Vs Chinta
Allahabad High Court · (1929) 01 AHC CK 0025
High Courts22 Jan 1929
Badruddin and Others Vs Tej Ram and Others
Allahabad High Court · (1929) 01 AHC CK 0020
High Courts22 Jan 1929
Fateh Singh Vs Emperor
Allahabad High Court · AIR 1929 All 320 : (1929) ILR (All) 603
Criminal Procedure Code, 1898 (CrPC) — Section 497, 498Penal Code, 1860 (IPC) — Section 304