High Courts01 Feb 1929Dismissed
Ram Charan and Another Vs Tulshi Ram and Another
Allahabad High Court · AIR 1929 All 306
Penal Code, 1860 (IPC) — Section 145Specific Relief Act, 1877 — Section 39Transfer of Property Act, 1882 — Section 122
COURT ARCHIVE
Allahabad High Court judgments, 1929
674 judgments · page 31 of 34
High Courts01 Feb 1929Dismissed
Jai Nandan Tewari Vs Umrao Koeri and Another
Allahabad High Court · AIR 1929 All 305
High Courts01 Feb 1929Disposed Of
Fazlul Rahman Khan Vs Barumal and Others
Allahabad High Court · AIR 1930 All 213 : 117 Ind. Cas. 817
High Courts31 Jan 1929Dismissed
Hanwant Rai Vs Chandi Prasad and Others
Allahabad High Court · (1929) 01 AHC CK 0060
High Courts31 Jan 1929Dismissed
Sarju Kumar Mukerji Vs B. Dwarka Prasad and Another
Allahabad High Court · AIR 1929 All 296
Transfer of Property Act, 1882 — Section 74
High Courts31 Jan 1929Dismissed
(Bohra) Hukum Singh Vs Surajpal Singh and Another
Allahabad High Court · (1929) 01 AHC CK 0041
High Courts31 Jan 1929
Emperor Vs Bashir
Allahabad High Court · AIR 1929 All 267(1)
Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 411
High Courts30 Jan 1929Dismissed
Zorawar Singh and Another Vs Dip Chand and Others
Allahabad High Court · AIR 1929 All 331
Specific Relief Act, 1877 — Section 42
High Courts30 Jan 1929
Hansraj and Others Vs Official Liquidators Dehra Dun Mussoorie Electric Tramway Co. Ltd.
Allahabad High Court · (1929) 01 AHC CK 0014
High Courts29 Jan 1929Allowed
Munshi Sheo Prasad Vs Nawal Kishore and Another
Allahabad High Court · (1929) 01 AHC CK 0066
High Courts29 Jan 1929Dismissed
Mt. Fahiman and Others Vs Awadh Behari Lal and Another
Allahabad High Court · (1929) 01 AHC CK 0054
High Courts29 Jan 1929Dismissed
Khair-un-nissa Bibi Vs Oudh Commercial Bank Ltd. and Others
Allahabad High Court · (1929) 01 AHC CK 0047
High Courts29 Jan 1929
Ram Narain Das Vs Temple of Thakur Sir Radha Ballabji and Another
Allahabad High Court · 114 Ind. Cas. 871
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts29 Jan 1929
Ahmad Husain Vs Kallu Mian Sajhi firm
Allahabad High Court · AIR 1929 All 277
Transfer of Property Act, 1882 — Section 2, 53
High Courts28 Jan 1929Disposed Of
Niranjan Prasad Vs Behari Lal and Others
Allahabad High Court · AIR 1929 All 302
High Courts28 Jan 1929Dismissed
Emperor Vs Ram Lal and Another
Allahabad High Court · AIR 1929 All 273 : (1929) ILR (All) 663
Criminal Procedure Code, 1898 (CrPC) — Section 110, 437
High Courts28 Jan 1929
Ganga Sahai and Others Vs Emperor
Allahabad High Court · AIR 1929 All 271
Northern India Canal and Drainage Act, 1873 — Section 70