High Courts19 Feb 1929Allowed
Babu Pares Ram Singh Vs Raj Kumar Singh and Others
Allahabad High Court · 117 Ind. Cas. 620
Agra Tenancy Act, 1926 — Section 10Transfer of Property Act, 1882 — Section 87
COURT ARCHIVE
Allahabad High Court judgments, 1929
674 judgments · page 29 of 34
High Courts19 Feb 1929Disposed Of
Natho and Another Vs Babu Ram
Allahabad High Court · AIR 1929 All 399 : (1929) ILR (All) 758
High Courts19 Feb 1929Dismissed
Masitullah and Another Vs Umrao and Others
Allahabad High Court · AIR 1929 All 414
Partition Act, 1893 — Section 4
High Courts19 Feb 1929Dismissed
Kallu Vs Ganesh and Others
Allahabad High Court · AIR 1929 All 348
Transfer of Property Act, 1882 — Section 76(d)
High Courts19 Feb 1929
Babu Paras Ram Singh Vs Raj Kumar Singh and Others
Allahabad High Court · AIR 1929 All 498 : (1929) ILR (All) 760
Agra Tenancy Act, 1926 — Section 10
High Courts18 Feb 1929Dismissed
Emperor Vs Ismail and Others
Allahabad High Court · (1929) ILR (All) 747 : 115 Ind. Cas. 648
Uttar Pradesh Excise Act, 1910 — Section 60(a)
High Courts18 Feb 1929Dismissed
Abdul Aziz Vs Shah Abdul Rahim and Others
Allahabad High Court · (1929) 02 AHC CK 0060
High Courts18 Feb 1929Dismissed
Sah Ramchand Vs Panna Lal and Another
Allahabad High Court · AIR 1929 All 308
High Courts18 Feb 1929
Banwari Barhi and Others Vs Ram Ratan Pandey
Allahabad High Court · (1929) 02 AHC CK 0034
High Courts18 Feb 1929
Parmeshri Kunwar and Others Vs Dhuman Kunwar
Allahabad High Court · (1929) 02 AHC CK 0023
High Courts18 Feb 1929
Brij Kumar Lal Sahu Vs Jagdamba Prasad and Others
Allahabad High Court · AIR 1929 All 671 : 121 Ind. Cas. 270
High Courts15 Feb 1929Dismissed
Ramdeo Ram Vs Frank Combs and Others
Allahabad High Court · AIR 1929 All 437 : 117 Ind. Cas. 614
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts15 Feb 1929Dismissed
Shiva Prasad Naithani Vs Emperor
Allahabad High Court · (1929) 02 AHC CK 0044
High Courts15 Feb 1929
Tayyab-un-nissa Vs Nasarullah and Others
Allahabad High Court · (1929) 02 AHC CK 0028
High Courts15 Feb 1929
Ram Kumar Mohan Lal of Agra Vs Emperor
Allahabad High Court · 119 Ind. Cas. 569
Income Tax Act, 1961 — Section 22, 27
High Courts15 Feb 1929
Collector of Meerut Vs Sagar Mal
Allahabad High Court · AIR 1929 All 454 : 117 Ind. Cas. 99
High Courts15 Feb 1929
Musammat Tayyab Un-Nissa Vs Khan Bahadur Sheikh Nasrullh and Others
Allahabad High Court · 119 Ind. Cas. 433
High Courts15 Feb 1929
Chauharja Singh and Others Vs Bachcha Lal
Allahabad High Court · AIR 1929 All 413