COURT ARCHIVE
Allahabad High Court judgments, 1929
674 judgments · page 27 of 34
Khooti and Others Vs Kishori Lal and Another
Allahabad High Court · AIR 1929 All 512
Sita Ram and Others Vs Thakur Prasad
Allahabad High Court · (1929) 03 AHC CK 0007
Angan Lal and Others Vs Saran Behari Lal and Others
Allahabad High Court · AIR 1929 All 503 : (1929) ILR (All) 799 : 121 Ind. Cas. 221
Mohammad Raza Ali Khan Vs Mohammud Israr Hasan Khan
Allahabad High Court · AIR 1929 All 459 : 121 Ind. Cas. 218
Basira Bibi Vs Sheikh Ata Ullah
Allahabad High Court · (1929) 02 AHC CK 0073
Debi Dayal and Others Vs Ambika Prasad and Others
Allahabad High Court · AIR 1929 All 545
Gauri Datt Pandey Vs Bandhu Pandey and Others
Allahabad High Court · (1929) 02 AHC CK 0056
Babu Ram Vs Lala Ram and Others
Allahabad High Court · AIR 1929 All 415
Balmakund Vs Nanak Chand and Others
Allahabad High Court · AIR 1929 All 433 : 117 Ind. Cas. 828
Har Gobind and Another Vs Gitam and Others
Allahabad High Court · (1929) 02 AHC CK 0067
Kundal Lal and Others Vs Raj Behari Lal and Others
Allahabad High Court · (1929) 02 AHC CK 0032
Jwala Nath Vs Chhanga Mal and Others
Allahabad High Court · AIR 1929 All 553(1) : 118 Ind. Cas. 383
Mushtaq Ahmad Vs Musammat Afzal Begam and Musammat Sardar Begam and Another
Allahabad High Court · (1929) 02 AHC CK 0001
Israr Hasan Khan and Another Vs Deo Narain
Allahabad High Court · AIR 1929 All 372
G. Atherton and Co. Vs S. Habib Baksh
Allahabad High Court · AIR 1929 All 390
Umrao Singh and Others Vs Sultan Singh and Another
Allahabad High Court · AIR 1929 All 384
Municipal Board Vs Khalil-ul-rahman
Allahabad High Court · AIR 1929 All 382