CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Allahabad High Court/1929

COURT ARCHIVE

Allahabad High Court judgments, 1929

674 judgments · page 26 of 34

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1959
  • 1958
  • 1957
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
  • 1949
  • 1948
  • 1947
  • 1946
  • 1945
  • 1944
  • 1943
  • 1942
  • 1941
  • 1940
  • 1939
  • 1938
  • 1937
  • 1936
  • 1935
  • 1934
  • 1933
  • 1932
  • 1931
  • 1930
  • 1929
  • 1928
  • 1927
  • 1926
  • 1925
  • 1924
  • 1923
  • 1922
  • 1921
  • 1920
  • 1919
  • 1918
  • 1917
  • 1916
  • 1915
  • 1914
  • 1913
  • 1912
  • 1911
  • 1910
  • 1909
  • 1908
  • 1907
  • 1906
  • 1905
  • 1904
  • 1902
  • 1901
  • 1900
  • 1899
  • 1898
  • 1897
  • 1896
  • 1895
  • 1894
  • 1893
  • 1892
  • 1891
  • 1890
  • 1889
  • 1888
  • 1887
  • 1886
  • 1885
  • 1884
  • 1883
  • 1880
  • 1879
  • 1878
  • 1877
  • 1876
  • 1875
  • 1874
High Courts12 Mar 1929

Cheri Vs Ram Sewak and Others

Allahabad High Court · AIR 1929 All 428

Read judgment
High Courts12 Mar 1929

(Lala) Gopi Chand Vs Jodhraj Deojit and Others

Allahabad High Court · AIR 1929 All 458

Transfer of Property Act, 1882 — Section 53
Read judgment
High Courts12 Mar 1929

Mirza Mal Bhagwan Das Vs Rameshar and Others

Allahabad High Court · (1929) 03 AHC CK 0019

Read judgment
High Courts07 Mar 1929Dismissed

Rikhab Kumar and Another Vs Trivedi and Co.

Allahabad High Court · AIR 1929 All 455 : (1929) ILR (All) 874

Arbitration Act, 1940 — Section 19
Read judgment
High Courts07 Mar 1929

Mithan Lal Vs Maya Devi and Others

Allahabad High Court · (1929) 03 AHC CK 0016

Read judgment
High Courts07 Mar 1929

Hardani Lal Vs Ram Nath

Allahabad High Court · AIR 1929 All 704

Read judgment
High Courts07 Mar 1929

Rameshar Prasad Lal Vs Ghisiawan Prasad and Others

Allahabad High Court · (1929) 03 AHC CK 0014

Read judgment
High Courts07 Mar 1929

Baldeo Prasad Shukul Vs Sukhdeo Prasad Shukul

Allahabad High Court · AIR 1929 All 485 : 121 Ind. Cas. 552

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91
Read judgment
High Courts06 Mar 1929Dismissed

Mahadeo Bharthi Vs Mahadeo Rai and Another

Allahabad High Court · (1929) 03 AHC CK 0043

Read judgment
High Courts06 Mar 1929Dismissed

Debi Prasad Vs Shamsher Khan and Another

Allahabad High Court · AIR 1929 All 463 : 118 Ind. Cas. 45

Uttar Pradesh Land Revenue Act, 1901 — Section 233(k)
Read judgment
High Courts06 Mar 1929

Padam Singh and Others Vs Reoti Saram and Others

Allahabad High Court · AIR 1929 All 481 : 118 Ind. Cas. 372

Read judgment
High Courts06 Mar 1929

Nasrat Ali Vs Rudra Nath and Others

Allahabad High Court · AIR 1929 All 448

Agra Pre-emption Act, 1922 — Section 9
Read judgment
High Courts06 Mar 1929

Mauji and Another Vs Bhagole and Another

Allahabad High Court · (1929) 03 AHC CK 0018

Read judgment
High Courts06 Mar 1929

Lachmi Chand Babu Lal Vs Unkar Mal Chote Lal

Allahabad High Court · (1929) 03 AHC CK 0006

Read judgment
High Courts05 Mar 1929

Achhaibar Singh Vs Rajmati and Others

Allahabad High Court · AIR 1929 All 483 : (1929) ILR (All) 802 : 121 Ind. Cas. 111

Transfer of Property Act, 1882 — Section 65(a)
Read judgment
High Courts05 Mar 1929

Mt. Ashrafunissa Begam Vs Sahdeo Pande and Others

Allahabad High Court · AIR 1929 All 479 : 117 Ind. Cas. 609

Read judgment
High Courts04 Mar 1929Disposed Of

Gokul Prasad and Others Vs Emperor

Allahabad High Court · AIR 1930 All 262

Read judgment
High Courts04 Mar 1929

Aftab Ali Khan and Others Vs Akbar Ali Khan and Others

Allahabad High Court · AIR 1929 All 529 : 121 Ind. Cas. 209

Specific Relief Act, 1877 — Section 42
Read judgment
High Courts04 Mar 1929

L. Ram Prasad Vs Mt. Mukandi and Another

Allahabad High Court · AIR 1929 All 443

Partition Act, 1893 — Section 2
Read judgment
High Courts01 Mar 1929Allowed

Daropadi Vs Mannu Lal and Another

Allahabad High Court · (1929) 03 AHC CK 0038

Read judgment
Previous1…2425262728…34Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions