COURT ARCHIVE

Allahabad High Court judgments, 1929

674 judgments · page 24 of 34

High Courts09 Apr 1929

Sis Ram and Others Vs Emperor

Allahabad High Court · AIR 1929 All 585 : (1929) ILR (All) 888 : 118 Ind. Cas. 384

Criminal Procedure Code, 1898 (CrPC) — Section 397Criminal Procedure Code, 1898 (CrPC) — Section 397Criminal Procedure Code, 1898 (CrPC) — Section 397

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High Courts08 Apr 1929Dismissed

Bhagwan Das Lachhmi Narain Vs B.N. Ry.

Allahabad High Court · AIR 1929 All 597(1) : (1929) ILR (All) 895

Railways Act, 1890 — Section 77Railways Act, 1890 — Section 77Railways Act, 1890 — Section 77

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High Courts08 Apr 1929Dismissed

Sheo Saran Rai Vs Jaimangal Misir and Another

Allahabad High Court · AIR 1929 All 616 : 121 Ind. Cas. 223

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11

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High Courts08 Apr 1929Dismissed

Budhu Pasi Vs Badlu Pasi and Others

Allahabad High Court · (1929) 04 AHC CK 0012

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High Courts08 Apr 1929

Firm Bhagwan Das Lachhmi Narain Vs Bengal Nagpur Railway

Allahabad High Court · 119 Ind. Cas. 95

Railways Act, 1890 — Section 77

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High Courts06 Apr 1929Dismissed

Mt. Imtiaz Bibi Vs Mt. Kabia Bibi

Allahabad High Court · (1929) 04 AHC CK 0047

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High Courts05 Apr 1929Disposed Off

Sahdeo Vs Budhai and Others

Allahabad High Court · (1929) 04 AHC CK 0061

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High Courts05 Apr 1929Dismissed

Mohammad Najaf and Others Vs Badri Narain Prasad and Others

Allahabad High Court · AIR 1929 All 658 : 118 Ind. Cas. 719

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High Courts05 Apr 1929Disposed Of

Sakina Bibi and Another Vs Sairi Bibi and Others

Allahabad High Court · AIR 1929 All 500 : 122 Ind. Cas. 867

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High Courts05 Apr 1929Dismissed

Pitambar Das Vs Punna and Another

Allahabad High Court · AIR 1929 All 511

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High Courts05 Apr 1929Disposed Of

Bhagwan Singh Vs Tasadduq Husain and Others

Allahabad High Court · AIR 1929 All 549

Transfer of Property Act, 1882 — Section 54Transfer of Property Act, 1882 — Section 54Transfer of Property Act, 1882 — Section 54

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High Courts05 Apr 1929Dismissed

Saiduddin Vs Mohiuddin and Another

Allahabad High Court · AIR 1929 All 556

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High Courts05 Apr 1929Allowed

In Re: Kajori Mal Kalyan Mal of General Ganj

Allahabad High Court · AIR 1930 All 209 : 122 Ind. Cas. 741

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High Courts05 Apr 1929

Sheo Prasad and Another Vs Sanaullah and Another

Allahabad High Court · AIR 1929 All 558

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High Courts04 Apr 1929Dismissed

Babu Ram Singh and Others Vs Subhan Mochi and Another

Allahabad High Court · AIR 1929 All 519

Contract Act, 1872 — Section 187

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High Courts04 Apr 1929

Man Singh Vs Guman Singh and Others

Allahabad High Court · (1929) 04 AHC CK 0029

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High Courts03 Apr 1929

Brahmdeo and Others Vs Dubri Rai and Others

Allahabad High Court · (1929) 04 AHC CK 0004

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High Courts22 Mar 1929Dismissed

Har Chand and Another Vs Dewan Singh and Others

Allahabad High Court · AIR 1929 All 550 : 117 Ind. Cas. 832

Evidence Act, 1872 — Section 157Evidence Act, 1872 — Section 157Evidence Act, 1872 — Section 157

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High Courts22 Mar 1929Disposed Of

Muhammad Abdul Karim Khan and Others Vs Bishan Sahai and Others

Allahabad High Court · AIR 1930 All 9 : 121 Ind. Cas. 387

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High Courts22 Mar 1929

Genda Mal Vs Narsingh Das

Allahabad High Court · AIR 1929 All 553

Civil Procedure Code, 1908 (CPC) — Section 104(2)Civil Procedure Code, 1908 (CPC) — Section 104(2)Civil Procedure Code, 1908 (CPC) — Section 104(2)

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