High Courts15 Apr 1929
Mukat Nath and Others Vs Shyam Sundar Lal and Others
Allahabad High Court · AIR 1929 All 659 : 117 Ind. Cas. 341
Contract Act, 1872 — Section 65
COURT ARCHIVE
Allahabad High Court judgments, 1929
674 judgments · page 23 of 34
High Courts15 Apr 1929
Babu Nandan Mallah Vs Muhammad Ali and Another
Allahabad High Court · (1929) 04 AHC CK 0006
High Courts13 Apr 1929
Sahdeo Ram and Another Vs Salig Ram
Allahabad High Court · AIR 1929 All 543 : 117 Ind. Cas. 105
High Courts12 Apr 1929Disposed Of
Mohammad Niaz Ahmed Khan and Others Vs Lala Nannhe Lal
Allahabad High Court · 119 Ind. Cas. 107
Evidence Act, 1872 — Section 92(4)
High Courts12 Apr 1929Dismissed
Dwarka Prasad and Another Vs Ojha Dariao Singh
Allahabad High Court · AIR 1929 All 560
High Courts12 Apr 1929
Md. Inayat Ali Khan Vs Fazal-ul-rahman Khan
Allahabad High Court · AIR 1929 All 367 : 122 Ind. Cas. 891
High Courts12 Apr 1929
Mohammad Niaz, Ahmad Khan and Others Vs Nanhe Mal
Allahabad High Court · AIR 1929 All 615
Evidence Act, 1872 — Section 92(4)
High Courts12 Apr 1929
(Ojha) Gurdial Singh Vs Arjun Singh and Others
Allahabad High Court · (1929) 04 AHC CK 0020
High Courts11 Apr 1929Allowed
Kunwar Ram Krishna Vs Anand Krishna and Others
Allahabad High Court · AIR 1929 All 578 : 118 Ind. Cas. 589
Transfer of Property Act, 1882 — Section 54Transfer of Property Act, 1882 — Section 54Transfer of Property Act, 1882 — Section 54
High Courts11 Apr 1929Dismissed
Mahabir Vs Baijnath Singh and Others and Another
Allahabad High Court · (1929) 04 AHC CK 0053
High Courts11 Apr 1929Dismissed
Shanker Singh and Others Vs Emperor
Allahabad High Court · AIR 1929 All 587 : 117 Ind. Cas. 346
Criminal Procedure Code, 1898 (CrPC) — Section 435Criminal Procedure Code, 1898 (CrPC) — Section 435Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts10 Apr 1929Dismissed
Chaudhri Risal Singh Vs Baljit Singh and Others
Allahabad High Court · 126 Ind. Cas. 352
Criminal Procedure Code, 1898 (CrPC) — Section 139A
High Courts10 Apr 1929Allowed
Achhaibar Misir and Another Vs Emperor
Allahabad High Court · AIR 1929 All 614 : 117 Ind. Cas. 99
Criminal Procedure Code, 1898 (CrPC) — Section 498
High Courts10 Apr 1929
Ch. Resal Singh Vs Baljit Singh and Others
Allahabad High Court · AIR 1929 All 709 : (1929) ILR (All) 890
Criminal Procedure Code, 1898 (CrPC) — Section 139A
High Courts10 Apr 1929
Kailash Chandar Jain Vs Ram Lal
Allahabad High Court · AIR 1929 All 544
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts09 Apr 1929Dismissed
Behari Lal Vs Babu Ram and Ram Chander and Others
Allahabad High Court · (1929) 04 AHC CK 0072
High Courts09 Apr 1929Dismissed
Bahal Singh and Others Vs Mohammad Yusuf and Others
Allahabad High Court · (1929) 04 AHC CK 0052