High Courts02 May 1929
Debi Dayal Vs Ghasita and Others
Allahabad High Court · AIR 1929 All 667
Specific Relief Act, 1877 — Section 27(b)
COURT ARCHIVE
Allahabad High Court judgments, 1929
674 judgments · page 21 of 34
High Courts02 May 1929
(Kunwar) Pratap Singh Vs Mt. Sumitra and Others
Allahabad High Court · (1929) 05 AHC CK 0018
High Courts01 May 1929
Dodey Ram Vs Mt. Gulkando and Others
Allahabad High Court · (1929) 05 AHC CK 0020
High Courts01 May 1929
Ram Raj Tewari Vs Sheoraj Saithwar and Others
Allahabad High Court · (1929) 05 AHC CK 0019
High Courts01 May 1929
Sundar Lal Vs Ghissa and Others
Allahabad High Court · AIR 1929 All 589(1) : 118 Ind. Cas. 705
Transfer of Property Act, 1882 — Section 43Transfer of Property Act, 1882 — Section 43Transfer of Property Act, 1882 — Section 43
High Courts30 Apr 1929Dismissed
Rachhpal Singh Vs Sheo Ratan Singh and Others
Allahabad High Court · (1929) 04 AHC CK 0070
High Courts30 Apr 1929Dismissed
Rameshwar Singh and Others Vs The Kanyakubja Bank Of India Ltd. and Ram Lal and Others
Allahabad High Court · (1929) 04 AHC CK 0044
High Courts30 Apr 1929
Johari Mal and Another Vs Balmakund and Others
Allahabad High Court · AIR 1929 All 669 : (1929) ILR (All) 926 : 116 Ind. Cas. 802
High Courts30 Apr 1929
Dip Chand Vs Sheo Prasad and Others
Allahabad High Court · (1929) 04 AHC CK 0022
High Courts30 Apr 1929
Prohit Basant Lal and Another Vs Basanti and Others
Allahabad High Court · AIR 1929 All 551 : 117 Ind. Cas. 102
High Courts30 Apr 1929
(Thakur) Ishri Singh Vs Tejbir Singh
Allahabad High Court · AIR 1929 All 689
North Western Provinces Tenancy Act, 1901 — Section 159
High Courts29 Apr 1929
Ghura Koer Vs Bishun Ram and Others
Allahabad High Court · (1929) 04 AHC CK 0036
High Courts26 Apr 1929Dismissed
Gajadhar and Others Vs Chunni Lal and Others
Allahabad High Court · AIR 1929 All 559 : 117 Ind. Cas. 344
High Courts26 Apr 1929Dismissed
Yudhishter Lal Vs Fateh Singh and Another
Allahabad High Court · AIR 1929 All 721 : (1929) ILR (All) 901
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts26 Apr 1929Dismissed
Faqir Chand Vs Lala Harkishun Das
Allahabad High Court · (1929) 04 AHC CK 0046
High Courts26 Apr 1929
Girwar Singh Vs Shah Ram Chander
Allahabad High Court · AIR 1929 All 586(1) : 117 Ind. Cas. 110
Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Apr 1929
Ram Sarup and Others Vs Ram Richtpal and Others
Allahabad High Court · AIR 1929 All 621 : (1929) ILR (All) 920
High Courts26 Apr 1929
Chandrika Rai Vs Srikant Rai
Allahabad High Court · AIR 1929 All 597 : (1929) ILR (All) 899 : 117 Ind. Cas. 98