High Courts04 Jun 1929Disposed Of
Sabir Husain Vs Rirasat Ghaus and Others
Allahabad High Court · AIR 1929 All 695
Transfer of Property Act, 1882 — Section 82
COURT ARCHIVE
Allahabad High Court judgments, 1929
674 judgments · page 19 of 34
High Courts04 Jun 1929Dismissed
Nathu Singh and Another Vs Girwar Singh and Another
Allahabad High Court · (1929) 06 AHC CK 0038
High Courts31 May 1929Dismissed
(Lal) Behari Lal Vs Allahabad Bank, Ltd. and Another
Allahabad High Court · AIR 1929 All 664
Contract Act, 1872 — Section 135
High Courts31 May 1929
Lal Behari Lal Vs The Allahabad Bank Ltd. Cawnpore and Jagannath
Allahabad High Court · 122 Ind. Cas. 602
Contract Act, 1872 — Section 132Evidence Act, 1872 — Section 92
High Courts31 May 1929
Mt. Karimunnissa Bibi Vs Mira Baksh and Others
Allahabad High Court · (1929) 05 AHC CK 0012
High Courts30 May 1929
Sri Kishan Pandey Vs Ghana Nand Joshi and Another
Allahabad High Court · AIR 1929 All 721(1) : 122 Ind. Cas. 598
Limitation Act, 1963 — Article 48
High Courts28 May 1929
Surjan Kunwari Vs Shantanand Gir and Another
Allahabad High Court · AIR 1929 All 905(1) : 118 Ind. Cas. 191
High Courts17 May 1929Partly Allowed
L. Hudson Vs Official Liquidator of Dehra Dun Mossoorie Electric Tramway Co.
Allahabad High Court · AIR 1929 All 826 : 121 Ind. Cas. 693
Companies Act, 1879 — Section 7Companies Act, 1913 — Section 235
High Courts17 May 1929
Piare Lal and Others Vs Jhabba Lal
Allahabad High Court · AIR 1929 All 668 : (1929) ILR (All) 994 : 122 Ind. Cas. 602
High Courts17 May 1929
Govind Singh Vs Manglu and Others
Allahabad High Court · (1929) 05 AHC CK 0002
High Courts16 May 1929
Bhagwan Das and Others Vs Zamurrad Husain and Another
Allahabad High Court · AIR 1929 All 676 : (1929) ILR (All) 986
Easements Act, 1882 — Section 18(b)
High Courts15 May 1929Dismissed
Jagmohan Singh and Others Vs Ram Khilawan Dube and Others
Allahabad High Court · (1929) 05 AHC CK 0041
High Courts15 May 1929Dismissed
Natha Ram Vs Ram Gir and Others
Allahabad High Court · (1929) 05 AHC CK 0027
High Courts14 May 1929Allowed
Chodhey Lal Murlidhar Vs Commissioner of Income Tax
Allahabad High Court · AIR 1932 All 471
Income Tax Act, 1922 — Section 66(2)
High Courts14 May 1929Dismissed
Gajram Singh and Another Vs Balwant Singh and Another
Allahabad High Court · AIR 1929 All 702
North Western Provinces Tenancy Act, 1901 — Section 165
High Courts14 May 1929
Abdul Hakim and Another Vs Mukarram Ali and Another
Allahabad High Court · (1929) 05 AHC CK 0024
High Courts13 May 1929Disposed Off
Zafar Ahsan and Others Vs Zubaida Khatun and Others
Allahabad High Court · AIR 1929 All 604 : 121 Ind. Cas. 398
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4
High Courts13 May 1929
Asa Ram and Another Vs Karam Singh and Others
Allahabad High Court · AIR 1929 All 586 : (1929) ILR (All) 983
Contract Act, 1872 — Section 25Contract Act, 1872 — Section 25Contract Act, 1872 — Section 25