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Allahabad High Court judgments, 1929

674 judgments · page 18 of 34

High Courts11 Jun 1929Allowed

Ramnath Vs Emperor

Allahabad High Court · AIR 1930 All 450

Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
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High Courts11 Jun 1929

Nathu Vs Emperor

Allahabad High Court · AIR 1929 All 855 : 118 Ind. Cas. 46

Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
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High Courts11 Jun 1929

Ram Nath Vs Emperor

Allahabad High Court · 125 Ind. Cas. 767

Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302
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High Courts07 Jun 1929Dismissed

Anrup Misir Vs Ram Harakh Misir

Allahabad High Court · AIR 1929 All 953 : (1929) ILR (All) 998 : 122 Ind. Cas. 604

Agra Pre-emption Act, 1922 — Section 24Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15
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