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Allahabad High Court judgments, 1929

674 judgments · page 20 of 34

High Courts10 May 1929

Chandu Mal Vs Darbari Lal and Others

Allahabad High Court · AIR 1929 All 592 : (1929) ILR (All) 981

Uttar Pradesh Land Revenue Act, 1901 — Section 233(1)Uttar Pradesh Land Revenue Act, 1901 — Section 233(1)Uttar Pradesh Land Revenue Act, 1901 — Section 233(1)
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High Courts08 May 1929Dismissed

Mohammad Abdul Wahid Khan Vs Radha Kishun and Another

Allahabad High Court · AIR 1929 All 581 : (1929) ILR (All) 957 : 121 Ind. Cas. 267

Charitable and Religious Trusts Act, 1920 — Section 7Charitable and Religious Trusts Act, 1920 — Section 7Charitable and Religious Trusts Act, 1920 — Section 7
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