COURT ARCHIVE
Allahabad High Court judgments, 1929
674 judgments · page 28 of 34
Sri Ram Lakshman Janki and Others Vs Ram Gopal and Others
Allahabad High Court · 117 Ind. Cas. 106
Makhan Lal Vs Narain Das and Another
Allahabad High Court · (1929) 02 AHC CK 0069
Banarsi Das and Others Vs Sagar Mal
Allahabad High Court · AIR 1929 All 403
Ghasi Khan Vs Thakur Kishori Ramanji Maharaj and Others
Allahabad High Court · AIR 1929 All 380
Ram Sarup Vs Girdhari Lal and Others and Madan Lal and Others
Allahabad High Court · 116 Ind. Cas. 737
Ram Sarup Vs Girdhari Lal and Others
Allahabad High Court · AIR 1929 All 371
Faqir Pasi and Another Vs Behari Kundigar and Others
Allahabad High Court · AIR 1929 All 411
B. Narsingh Prasad Singh and Another Vs Rupan Singh and Others
Allahabad High Court · AIR 1929 All 388
Tika Ram Vs Ram Bharosa and Suraj Prasad and Others
Allahabad High Court · (1929) 02 AHC CK 0019
Jaideo Singh and Another Vs Munshi Dhum Singh and Others
Allahabad High Court · 116 Ind. Cas. 740
Musammat Rafiq-Un-Nisa Bibi and Abdul Shakur Khan and Others Vs Abdul Ghaffar Khan and Others
Allahabad High Court · 116 Ind. Cas. 738
In Re: Shiva Pershad Gupta
Allahabad High Court · 124 Ind. Cas. 467
Jaideo Singh and Another Vs Munshi Dhoom Singh and Others
Allahabad High Court · AIR 1929 All 419(1)
Rafiq-un-nissa Bibi Vs Abdul Shakur Khan and Others
Allahabad High Court · AIR 1929 All 400
Ram Ghulam Singh Vs Emperor
Allahabad High Court · AIR 1929 All 396
Jiwan Singh Vs Dalip Singh and Others
Allahabad High Court · AIR 1929 All 389
Rohan Lal Vs Collector of Etah
Allahabad High Court · AIR 1929 All 525 : (1929) ILR (All) 765 : 117 Ind. Cas. 612
Shiva Prasad Gupta Vs Commissioner of Income Tax
Allahabad High Court · AIR 1929 All 819