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Allahabad High Court judgments, 1929

674 judgments · page 33 of 34

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High Courts21 Jan 1929

Mt. Akram-un-nissa and Others Vs Mt. Mustafa-un-nissa

Allahabad High Court · AIR 1929 All 238 : (1929) ILR (All) 595

Transfer of Property Act, 1882 — Section 53
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High Courts18 Jan 1929Dismissed

Lalta Prasad Vs Chunni Singh and Another

Allahabad High Court · AIR 1929 All 385 : (1929) ILR (All) 594

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High Courts18 Jan 1929Dismissed

Malik Singh and Others Vs Shiam Lal and Others

Allahabad High Court · (1929) 01 AHC CK 0048

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High Courts18 Jan 1929Dismissed

Mt. Maharani and Another Vs Debi Das

Allahabad High Court · AIR 1929 All 253

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High Courts18 Jan 1929

Malik Iftikhar Wali Khan Vs Sarwari Begam and Another

Allahabad High Court · AIR 1929 All 369

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High Courts17 Jan 1929Dismissed

Raghubir Saran and Others Vs Lala Jumna Prasad alias Jamna Das

Allahabad High Court · 116 Ind. Cas. 785

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High Courts17 Jan 1929Dismissed

Raghubar Saran and Others Vs Jumna Prasad

Allahabad High Court · AIR 1929 All 208

Limitation Act, 1963 — Article 48
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High Courts17 Jan 1929

Kallu Shah and Others Vs Mohammad Ehsanullah and Others

Allahabad High Court · 115 Ind. Cas. 629

Limitation Act, 1908 — Article 180
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High Courts17 Jan 1929

Chheda Lal and Others Vs Ghulam Abbas and Another

Allahabad High Court · (1929) 01 AHC CK 0006

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High Courts16 Jan 1929Allowed

Kunwar Brij Raj Saran Singh Vs Kunwar Basant Singh and Others

Allahabad High Court · (1929) 01 AHC CK 0070

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High Courts16 Jan 1929Dismissed

Babu Gur Dayal Vs Pandit Sukhnandan Lal

Allahabad High Court · 117 Ind. Cas. 824

Civil Procedure Code, 1908 (CPC) — Section 20(c), 21
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High Courts16 Jan 1929Dismissed

Mul Chand Vs Piare Lal and Another

Allahabad High Court · 116 Ind. Cas. 752

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
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High Courts16 Jan 1929Dismissed

Brij Raj Saran Singh Vs Basant Singh and Others

Allahabad High Court · (1929) 01 AHC CK 0053

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High Courts16 Jan 1929

B. Ghurpat Sahi Vs Mahabir

Allahabad High Court · (1929) 01 AHC CK 0035

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High Courts16 Jan 1929

Gur Diyal Vs Sukhnandan Lal

Allahabad High Court · AIR 1929 All 236

Civil Procedure Code, 1908 (CPC) — Section 20(c), 21
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High Courts11 Jan 1929Dismissed

Ram Autar Kurmi and Others Vs Ghulam Dastgir and Others

Allahabad High Court · AIR 1929 All 250

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High Courts11 Jan 1929

Bisheshwar Upadhia Vs Jagdeshwar Prasad and Others

Allahabad High Court · AIR 1929 All 231 : 114 Ind. Cas. 186

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High Courts11 Jan 1929

Ram Autar Kurmi and Others Vs Khwaja Ghulam Dastgir and Others

Allahabad High Court · (1929) ILR (All) 589 : 115 Ind. Cas. 646

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High Courts10 Jan 1929Dismissed

Kalloo and Another Vs Niader Singh and Another

Allahabad High Court · 115 Ind. Cas. 462

Civil Procedure Code, 1908 (CPC) — Section 11
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High Courts10 Jan 1929

Kalloo and Another Vs Niadar Singh and Another

Allahabad High Court · AIR 1929 All 252

Civil Procedure Code, 1908 (CPC) — Section 47
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