High Courts27 Nov 1929
Jadunandan Chaube and Another Vs Surajdeo Narain Lal
Allahabad High Court · AIR 1930 All 223 : (1930) ILR (All) 434
COURT ARCHIVE
Allahabad High Court judgments, 1929
674 judgments · page 5 of 34
High Courts27 Nov 1929Allowed
Amrit Singh Vs Bhagwan Singh
Allahabad High Court · (1929) 11 AHC CK 0014
High Courts27 Nov 1929
Ram Karan Singh Vs Shiv Harakh Singh and Another
Allahabad High Court · AIR 1930 All 95
High Courts26 Nov 1929Dismissed
Sukhdeo Rai and Others Vs Ram Narain Rai and Another
Allahabad High Court · (1929) 11 AHC CK 0055
High Courts25 Nov 1929Dismissed
Kamlapat Vs Emperor
Allahabad High Court · AIR 1930 All 214 : (1930) ILR (All) 444
High Courts25 Nov 1929Dismissed
Murtaza Khan and Others Vs Ajit Prasad
Allahabad High Court · (1929) 11 AHC CK 0019
High Courts25 Nov 1929Dismissed
Shahzad Singh Vs Ram Ugrah Singh and Others
Allahabad High Court · (1929) 11 AHC CK 0018
High Courts25 Nov 1929Dismissed
Shahzad Singh Vs Babu Ram Ugrah Singh and Others
Allahabad High Court · (1929) 11 AHC CK 0001
High Courts22 Nov 1929Dismissed
Phool Kuari Vs Bhagwan Das and Others
Allahabad High Court · AIR 1930 All 113 : (1930) ILR (All) 426
High Courts22 Nov 1929Disposed Of
Aminullah Jamati Vs Makhdoom Beg
Allahabad High Court · AIR 1930 All 179 : 122 Ind. Cas. 416
High Courts22 Nov 1929Dismissed
Lachhmi Prasad Vs Ganesh Din and Another
Allahabad High Court · AIR 1930 All 96
High Courts22 Nov 1929Allowed
Lallu Singh Vs Ram Nandan and Others
Allahabad High Court · (1929) 11 AHC CK 0031
High Courts22 Nov 1929Dismissed
People''s Industrial Bank, Ltd. Vs Ram Chander Shukul and Others
Allahabad High Court · AIR 1930 All 503
Companies Act, 1956 — Section 171
High Courts22 Nov 1929
The People''s Industrial Bank Limited Vs Ram Chander Shukla and Others
Allahabad High Court · (1930) ILR (All) 430 : 124 Ind. Cas. 28
Companies Act, 1956 — Section 171
High Courts22 Nov 1929
Sheo Murat Vs Seth Jhabbu Mal
Allahabad High Court · 122 Ind. Cas. 597
Civil Procedure Code, 1908 (CPC) — Section 99
High Courts21 Nov 1929Dismissed
Ram Sarup Vs Mahomed Ubaidulla Khan
Allahabad High Court · (1929) 11 AHC CK 0028
High Courts21 Nov 1929
In Re: Ram Prasad
Allahabad High Court · AIR 1930 All 389 : (1930) ILR (All) 419
Government of India Act, 1915 — Section 65Income Tax Act, 1922 — Section 66(2)
High Courts21 Nov 1929
Ram Sarup Vs Mahammad Ubaidullah Khan
Allahabad High Court · (1929) 11 AHC CK 0006