High Courts20 Nov 1929Dismissed
In Re: Dehra Dun Mussoorie Electric Tramway Co. Ltd., Hansraj Gupta and Others
Allahabad High Court · AIR 1930 All 357 : (1930) ILR (All) 406
Companies Act, 1956 — Section 105Contract Act, 1872 — Section 23
COURT ARCHIVE
Allahabad High Court judgments, 1929
674 judgments · page 6 of 34
High Courts20 Nov 1929Dismissed
Mahadeo Chaube and Others Vs Ram Raj Chaube and Others
Allahabad High Court · AIR 1930 All 108 : 122 Ind. Cas. 414
High Courts20 Nov 1929Allowed
Jit Singh Vs Daulatia Tamta and Another
Allahabad High Court · (1929) 11 AHC CK 0038
High Courts20 Nov 1929Dismissed
Chatur Prasad-Bara Bacha and Others Vs Baijnath Prasad and Another
Allahabad High Court · AIR 1930 All 131
High Courts20 Nov 1929
Dehra Dun Mussoorie Electric Tramway Co. Ltd. Hansraj Gupta and Others Vs Official Liquidators
Allahabad High Court · 126 Ind. Cas. 819
Companies Act, 1956 — Section 105
High Courts19 Nov 1929
Nannu Mal Vs Ram Chander and Others
Allahabad High Court · (1929) 11 AHC CK 0010
High Courts18 Nov 1929Disposed Of
In Re: Union Indian Sugar Mills Co. Ltd.
Allahabad High Court · AIR 1930 All 330
Companies Act, 1956 — Section 153Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 43
High Courts18 Nov 1929Dismissed
Sri Nath and Others Vs Jagannath and Others
Allahabad High Court · (1929) 11 AHC CK 0024
High Courts15 Nov 1929Dismissed
Mul Chand and Another Vs Official Receiver and Others
Allahabad High Court · (1929) 11 AHC CK 0052
High Courts15 Nov 1929Dismissed
Brijraj Saran Sing Vs Sisram
Allahabad High Court · AIR 1930 All 91(1) : 122 Ind. Cas. 415
High Courts15 Nov 1929
Jaggu Mal Vs Brij Lal and Another
Allahabad High Court · AIR 1930 All 127 : 122 Ind. Cas. 685
High Courts14 Nov 1929Disposed Of
Saheb Dayal Singh Vs Mahabir Singh and Others
Allahabad High Court · 122 Ind. Cas. 740
High Courts14 Nov 1929Dismissed
Ram Partap Pandey Vs Lalu Pandey and Others
Allahabad High Court · AIR 1930 All 163
High Courts14 Nov 1929Allowed
Mohammad Abdullah Khan Vs Ford and Macdonald Co. Ltd.
Allahabad High Court · (1929) 11 AHC CK 0036
High Courts14 Nov 1929Dismissed
(Saheb) Dayal Singh Vs Mahabir Singh and Others
Allahabad High Court · AIR 1930 All 166
High Courts12 Nov 1929Partly Allowed
Harnath Vs Mt. Phool Koer
Allahabad High Court · AIR 1930 All 125 : 122 Ind. Cas. 893
High Courts12 Nov 1929Dismissed
Mahmood Ali and Others Vs Chinki Shah and Others
Allahabad High Court · AIR 1930 All 128 : (1930) ILR (All) 381
High Courts12 Nov 1929Allowed
Sheo Bandhan Singh and Others Vs Sahdeo Prasad Singh
Allahabad High Court · AIR 1930 All 130 : 122 Ind. Cas. 895
High Courts11 Nov 1929Dismissed
Sheikh Ahmad Husain Vs Hakim Syed Ibrar Husain and Lala Babu Ram
Allahabad High Court · 123 Ind. Cas. 687