High Courts11 Nov 1929Dismissed
Ghazanfar Husain Vs Mt. Ahmadi Bibi and Others
Allahabad High Court · (1929) 11 AHC CK 0046
COURT ARCHIVE
Allahabad High Court judgments, 1929
674 judgments · page 7 of 34
High Courts11 Nov 1929Dismissed
Benares Bank, Limited Vs Priya Das Pitam Chand and Others
Allahabad High Court · AIR 1930 All 106
High Courts11 Nov 1929Disposed Of
Shyam Behari Mal Vs Maha Prasad and Others
Allahabad High Court · AIR 1930 All 180
High Courts11 Nov 1929
Benares Bank Limited Vs Pirya Das-Pitam Chand and Others
Allahabad High Court · 122 Ind. Cas. 406
Negotiable Instruments Act, 1881 (NI) — Section 66
High Courts08 Nov 1929Allowed
Subhan Mochi and Another Vs Babu Ram Singh and Others
Allahabad High Court · AIR 1930 All 121(1) : (1930) ILR (All) 329
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts08 Nov 1929Dismissed
Dip Narain Singh Vs Nageshar Prasad and Others
Allahabad High Court · (1929) 11 AHC CK 0035
High Courts08 Nov 1929Dismissed
Nannu Mal Vs Ram Charan Lal and Others
Allahabad High Court · (1929) 11 AHC CK 0023
High Courts07 Nov 1929Dismissed
Chhedi Lal and Others Vs Punnu Lal and Others
Allahabad High Court · AIR 1930 All 186 : (1930) ILR (All) 325 : 122 Ind. Cas. 402
High Courts06 Nov 1929Dismissed
Emperor Vs Kanver Sen and Others
Allahabad High Court · AIR 1930 All 206 : (1930) ILR (All) 263
High Courts05 Nov 1929Dismissed
Onkar Prasad Vs Dhani Ram and Others
Allahabad High Court · (1929) 11 AHC CK 0025
High Courts29 Oct 1929Dismissed
Sohan Lal Vs Raghubir Sahai and Another
Allahabad High Court · (1929) 10 AHC CK 0018
High Courts28 Oct 1929Allowed
Eshaq Lal and Another Vs Dulla alias Dalla
Allahabad High Court · (1929) 10 AHC CK 0036
High Courts28 Oct 1929Allowed
Lala Banwari Lal Vs Lala Maksudan Lal and Others
Allahabad High Court · 122 Ind. Cas. 183
High Courts28 Oct 1929Allowed
Banwari Lal Vs Maksudan Lal and Others
Allahabad High Court · AIR 1930 All 99 : (1930) ILR (All) 252
High Courts28 Oct 1929Disposed Of
(Sahu) Radha Krishna Vs Tej Saroop and Others
Allahabad High Court · (1929) 10 AHC CK 0026
High Courts28 Oct 1929Allowed
Eshaq Lal and Another Vs Dulla
Allahabad High Court · (1929) 10 AHC CK 0020
High Courts28 Oct 1929Allowed
Jhangtoo Barai and Another Vs Emperor
Allahabad High Court · AIR 1930 All 409 : (1930) ILR (All) 254
Criminal Procedure Code, 1898 (CrPC) — Section 259Penal Code, 1860 (IPC) — Section 498
High Courts28 Oct 1929
Sahu Radha Krishna Vs Tej Saroop and Others
Allahabad High Court · (1929) 10 AHC CK 0001
High Courts25 Oct 1929Dismissed
Mohammad Shafi and Others Vs Mohammad Said and Another
Allahabad High Court · AIR 1930 All 847 : (1930) ILR (All) 248 : 122 Ind. Cas. 871
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 41