High Courts18 Oct 1929Dismissed
Mohammad Qamar Shah Khan Vs Mohammad Salamat Ali Khan
Allahabad High Court · AIR 1930 All 112 : 121 Ind. Cas. 546
COURT ARCHIVE
Allahabad High Court judgments, 1929
674 judgments · page 9 of 34
High Courts16 Oct 1929Allowed
Ram Charan Sahu Vs Salik Ram Sahu and Others
Allahabad High Court · (1929) 10 AHC CK 0031
High Courts16 Oct 1929Allowed
Deo Narain Singh and Others Vs Phagu Singh and Others
Allahabad High Court · AIR 1930 All 541 : 121 Ind. Cas. 817
High Courts15 Oct 1929Dismissed
Mirza Inayat Beg and Another Vs Mirza Umrao Beg
Allahabad High Court · 122 Ind. Cas. 182
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29
High Courts15 Oct 1929Dismissed
Musammat Rukmin Kuer Vs Musammat Ram Piari
Allahabad High Court · (1929) 10 AHC CK 0032
High Courts15 Oct 1929Dismissed
Inayat Beg and Another Vs Umrao Beg
Allahabad High Court · AIR 1930 All 121
High Courts10 Sept 1929Dismissed
Emperor Vs Kashi Nath and Another
Allahabad High Court · AIR 1930 All 161 : 121 Ind. Cas. 547
High Courts10 Sept 1929Allowed
Emperor Vs Narbada Prasad and Another
Allahabad High Court · AIR 1930 All 38 : (1929) ILR (All) 864 : 121 Ind. Cas. 819
High Courts07 Sept 1929Disposed Of
Ghasi and Others Vs Emperor
Allahabad High Court · AIR 1930 All 329 : (1930) ILR (All) 214
Penal Code, 1860 (IPC) — Section 424
High Courts06 Sept 1929Dismissed
Emperor Vs Kudua Bari
Allahabad High Court · AIR 1930 All 37 : 121 Ind. Cas. 559
High Courts04 Sept 1929Disposed Of
Durjan Vs Emperor
Allahabad High Court · AIR 1930 All 192 : 121 Ind. Cas. 550