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Allahabad High Court judgments, 1929

674 judgments · page 10 of 34

High Courts15 Aug 1929

Raja Ram Vs Emperor

Allahabad High Court · AIR 1929 All 936

Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 193
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High Courts14 Aug 1929Partly Allowed

Bhagwan Din Vs Emperor

Allahabad High Court · AIR 1929 All 935 : (1930) ILR (All) 203

Criminal Procedure Code, 1898 (CrPC) — Section 59Penal Code, 1860 (IPC) — Section 201, 221, 384
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High Courts07 Aug 1929

Mukhram Vs Emperor

Allahabad High Court · AIR 1929 All 930

Criminal Procedure Code, 1898 (CrPC) — Section 562Penal Code, 1860 (IPC) — Section 366
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High Courts29 Jul 1929Allowed

Jageshar Vs Emperor

Allahabad High Court · AIR 1929 All 932

Criminal Procedure Code, 1898 (CrPC) — Section 528Penal Code, 1860 (IPC) — Section 323, 426
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High Courts29 Jul 1929Dismissed

Parbhu Vs Emperor

Allahabad High Court · AIR 1929 All 914(1)

Criminal Procedure Code, 1898 (CrPC) — Section 256Penal Code, 1860 (IPC) — Section 323, 325
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