High Courts16 Jul 1929Allowed

Lal Bahadur Vs Emperor

Allahabad High Court · AIR 1929 All 914 : (1930) ILR (All) 94

Criminal Procedure Code, 1898 (CrPC) — Section 514, 85
High Courts16 Jul 1929

Dip Chand Vs Munni Lal and Another

Allahabad High Court · AIR 1929 All 879 : (1930) ILR (All) 110 : 122 Ind. Cas. 680

Guardians and Wards Act, 1890 — Section 27, 28, 29Limitation Act, 1908 — Article 144(1)