High Courts11 Jul 1929Allowed
Mt. Kaluiya Vs Hira
Allahabad High Court · AIR 1929 All 950
Criminal Procedure Code, 1898 (CrPC) — Section 488
COURT ARCHIVE
Allahabad High Court judgments, 1929
674 judgments · page 14 of 34
High Courts11 Jul 1929
Mohammad Kamil and Others Vs Muhammad Salim and Others
Allahabad High Court · AIR 1929 All 875
High Courts11 Jul 1929
Gadhu Singh and Another Vs Bansgopal and Others
Allahabad High Court · (1929) 07 AHC CK 0023
High Courts10 Jul 1929Dismissed
Syed Muhammad Yamin Vs Babu Ganesh Prasad Singh and Another
Allahabad High Court · 118 Ind. Cas. 226
High Courts10 Jul 1929Dismissed
Beni Din and Others Vs Ram Naresh and Another
Allahabad High Court · (1929) 07 AHC CK 0097
High Courts10 Jul 1929
Reoti Lal and Another Vs Shiam Lal and Others
Allahabad High Court · AIR 1930 All 66 : (1930) ILR (All) 74 : 121 Ind. Cas. 690
High Courts10 Jul 1929
Suraj Pal Singh Vs Shib Lal
Allahabad High Court · AIR 1929 All 843
Provincial Insolvency Act, 1920 — Section 42(a)
High Courts10 Jul 1929
Sheo Nandan and Another Vs Mohammad Khalik and Others
Allahabad High Court · AIR 1929 All 777 : 118 Ind. Cas. 186
Transfer of Property Act, 1882 — Section 76
High Courts09 Jul 1929Dismissed
Bashir Husain Vs Mohammad Ali and Others
Allahabad High Court · AIR 1929 All 810
High Courts09 Jul 1929Disposed Of
In Re: Lachhman Prosad Babu Ram of Cawnpore
Allahabad High Court · (1929) 07 AHC CK 0064
High Courts09 Jul 1929Allowed
Musammat Mahmuda Bibi Vs Sayed Abdul Hamid and Another
Allahabad High Court · (1929) 07 AHC CK 0048
High Courts09 Jul 1929
Shujauddin Khan Vs Mehdi Raza
Allahabad High Court · AIR 1929 All 873 : 118 Ind. Cas. 230
High Courts09 Jul 1929
Janki Kuar and Others Vs Nanda and Another
Allahabad High Court · AIR 1929 All 847 : 118 Ind. Cas. 240
High Courts09 Jul 1929
Ganeshi Lal Vs Chob Singh and Others
Allahabad High Court · AIR 1929 All 755 : 118 Ind. Cas. 657
High Courts08 Jul 1929Dismissed
Thakurji Maharaj and Others Vs Kamta Prasad and Others
Allahabad High Court · (1929) 07 AHC CK 0104
High Courts08 Jul 1929Dismissed
Emperor Vs Kajori Mal Kalyan Das
Allahabad High Court · AIR 1930 All 211
High Courts08 Jul 1929
Murli Vs Emperor
Allahabad High Court · AIR 1929 All 720 : (1930) ILR (All) 92
Uttar Pradesh Arms Rules and Orders, 1924 — Rule 35
High Courts08 Jul 1929
Sohan Lal Vs Bhagwan Singh and Others
Allahabad High Court · AIR 1929 All 788 : 118 Ind. Cas. 239
Transfer of Property Act, 1882 — Section 54
High Courts08 Jul 1929
Sayiduddin Vs Abdul Bari
Allahabad High Court · AIR 1929 All 857
Criminal Procedure Code, 1898 (CrPC) — Section 100