High Courts05 Jul 1929Dismissed
Chotey and Others Vs Dal Chand and Another
Allahabad High Court · AIR 1929 All 862 : 118 Ind. Cas. 225
Easements Act, 1882 — Section 8
COURT ARCHIVE
Allahabad High Court judgments, 1929
674 judgments · page 15 of 34
High Courts05 Jul 1929Disposed Off
Emperor Vs Ram Prasad
Allahabad High Court · AIR 1929 All 899 : (1930) ILR (All) 79
Civil Procedure Code, 1908 (CPC) — Section 113Criminal Procedure Code, 1898 (CrPC) — Section 476A, 476B
High Courts05 Jul 1929Partly Allowed
Kali Pratap Misir Vs Amla Pat Tewari and Others
Allahabad High Court · (1929) 07 AHC CK 0061
High Courts05 Jul 1929
Sahdeo Singh and Another Vs Ram Nawal Singh and Others
Allahabad High Court · AIR 1929 All 790
High Courts04 Jul 1929
Darbari Lal Vs Damodar Das
Allahabad High Court · AIR 1929 All 792 : 122 Ind. Cas. 687
High Courts04 Jul 1929
Jhabboo Misir Vs Havaldar Tewari
Allahabad High Court · AIR 1929 All 840
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts04 Jul 1929
Askari Husain Vs L. Chunni Lal and Others
Allahabad High Court · (1929) 07 AHC CK 0055
High Courts04 Jul 1929
Moti Lal Agarhari Vs Champa Lal
Allahabad High Court · AIR 1929 All 795 : 118 Ind. Cas. 237
Limitation Act, 1963 — Article 182
High Courts04 Jul 1929
Jhabboo Misir Vs Hawaldar Tewari
Allahabad High Court · (1930) ILR (All) 158 : 122 Ind. Cas. 658
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 10Provincial Small Cause Courts Act, 1887 — Section 17(1)
High Courts04 Jul 1929
Amir Ullah and Another Vs Mt. Taqdirunnissa Bibi and Others
Allahabad High Court · AIR 1929 All 798 : 118 Ind. Cas. 234
High Courts04 Jul 1929Allowed
Syed Askari Husain Vs Lala Chunnilal and Others
Allahabad High Court · (1929) 07 AHC CK 0002
High Courts03 Jul 1929Disposed Of
Ramdas Rai Vs Ram Sarup and Others
Allahabad High Court · AIR 1929 All 799 : 118 Ind. Cas. 236
Civil Procedure Code, 1908 (CPC) — Section 104
High Courts03 Jul 1929
Chakrapan Vs Emperor
Allahabad High Court · AIR 1930 All 319 : (1930) ILR (All) 91
Criminal Procedure Code, 1898 (CrPC) — Section 145(4)
High Courts03 Jul 1929
Secy. of State Vs B. Harbans Prasad Vaish
Allahabad High Court · AIR 1929 All 848 : (1930) ILR (All) 81 : 122 Ind. Cas. 669
High Courts02 Jul 1929Dismissed
Ram Saran Das Vs Bhagwan Singh and Others
Allahabad High Court · (1929) 07 AHC CK 0102
High Courts02 Jul 1929
Sri Murat Ram Janki Birajman Mandir Vs Gorey Lal and Others
Allahabad High Court · 118 Ind. Cas. 233
Agra Pre-emption Act, 1922 — Section 7
High Courts02 Jul 1929
Babu Ram Dubey and Another Vs Har Narain Dube and Others
Allahabad High Court · 119 Ind. Cas. 110
High Courts02 Jul 1929
(Babu) Ram Dubey and Another Vs Har Narain Dubey and Others
Allahabad High Court · AIR 1929 All 799(1)
High Courts02 Jul 1929
Banwari Lal and Another Vs Ram Nath
Allahabad High Court · (1929) 07 AHC CK 0008
High Courts02 Jul 1929
Abdus Samad Vs Abdur Rauf and Another
Allahabad High Court · AIR 1929 All 780 : 118 Ind. Cas. 229