High Courts16 Jul 1929
Ramadhar and Another Vs Raj Narain and Others
Allahabad High Court · (1929) 07 AHC CK 0049
COURT ARCHIVE
Allahabad High Court judgments, 1929
674 judgments · page 13 of 34
High Courts16 Jul 1929
Rup Kishore Vs Collector of Etah and Others
Allahabad High Court · AIR 1929 All 948 : (1930) ILR (All) 115
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54(2), Order 21 Rule 66
High Courts16 Jul 1929
Secy. of State Vs Bhagwan Prasad and Another
Allahabad High Court · (1929) 07 AHC CK 0006
High Courts15 Jul 1929Dismissed
M. Abdullah Khan Vs Kanhaiya and Others
Allahabad High Court · AIR 1929 All 869
Agra Tenancy Act, 1926 — Section 44
High Courts15 Jul 1929Dismissed
Baldeo and Others Vs Muloo
Allahabad High Court · 119 Ind. Cas. 8
Limitation Act, 1908 — Article 142
High Courts15 Jul 1929Allowed
Santi Lal and Another Vs Raj Narain and Another
Allahabad High Court · AIR 1929 All 858
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 2
High Courts15 Jul 1929
Sant Lal and Another Vs Lala Raj Narain, Creditor and Official Receiver of Agra
Allahabad High Court · 119 Ind. Cas. 4
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 2
High Courts15 Jul 1929
Bhagwati Prasad and Another Vs Emperor
Allahabad High Court · AIR 1929 All 709(1)
Penal Code, 1860 (IPC) — Section 366A
High Courts12 Jul 1929Disposed Of
Sheoji Kedar and Another Vs Bamanachari
Allahabad High Court · 119 Ind. Cas. 2
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts12 Jul 1929Dismissed
Raghuraj Singh Vs Hargobind
Allahabad High Court · AIR 1929 All 845(1) : (1930) ILR (All) 88
High Courts12 Jul 1929Dismissed
L. Bal Krishna and Others Vs Ram Kishun and Others
Allahabad High Court · (1929) 07 AHC CK 0090
High Courts12 Jul 1929Dismissed
Ramji Lal Vs Firm Ram Chand-Dwarka Das and Others
Allahabad High Court · 119 Ind. Cas. 285
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 78
High Courts12 Jul 1929Allowed
B. Hirdey Narain Vs Emperor
Allahabad High Court · (1929) 07 AHC CK 0084
High Courts12 Jul 1929
Koer Singh and Others Vs Pahalwan Singh and Others
Allahabad High Court · AIR 1929 All 864 : (1930) ILR (All) 76
Transfer of Property Act, 1882 — Section 58(c)
High Courts12 Jul 1929
Kishun Mal Vs Sakal Raj Mal
Allahabad High Court · AIR 1929 All 878 : 122 Ind. Cas. 760
High Courts12 Jul 1929
Rai Bahadur Chaudhri Raghuraj Singh Vs Hargobind
Allahabad High Court · 119 Ind. Cas. 3
Agra Tenancy Act, 1926 — Section 242(1)(a)
High Courts12 Jul 1929
Madan Kishor and Another Vs Mahabir Prasad and Others
Allahabad High Court · AIR 1929 All 816