COURT ARCHIVE

Allahabad High Court judgments, 1929

674 judgments · page 11 of 34

High Courts26 Jul 1929

Rure Mal and Another Vs Emperor

Allahabad High Court · (1929) 07 AHC CK 0011

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High Courts25 Jul 1929Disposed Of

Mohammad Unis Vs Janeshar Das and Others

Allahabad High Court · (1929) 07 AHC CK 0099

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High Courts25 Jul 1929Dismissed

Madusudan Lal Vs Emperor

Allahabad High Court · (1929) 07 AHC CK 0088

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High Courts25 Jul 1929Dismissed

Ram Jas Singh and Others Vs Ram Harakh Pandey and Others

Allahabad High Court · AIR 1930 All 305

Agra Tenancy Act, 1926 — Section 273

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High Courts25 Jul 1929

Ganga Sagar Vs Emperor

Allahabad High Court · AIR 1929 All 919

Income Tax Act, 1961 — Section 52Penal Code, 1860 (IPC) — Section 177, 465

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High Courts25 Jul 1929

Nirman Bahadur Vs Fateh Bahadur Singh and Others

Allahabad High Court · (1929) 07 AHC CK 0019

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High Courts24 Jul 1929Allowed

Govind Singh Vs Bijay Bahadur Singh

Allahabad High Court · 121 Ind. Cas. 108

Limitation Act, 1963 — Section 19

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High Courts24 Jul 1929Disposed Of

Gauri Shankar and Another Vs Emperor

Allahabad High Court · AIR 1929 All 905

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High Courts24 Jul 1929Allowed

Sheo Ram Vs Sone Lal and Another

Allahabad High Court · AIR 1929 All 912 : (1930) ILR (All) 150

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High Courts24 Jul 1929

Nasrullah Khan Vs Wajid Ali and Another

Allahabad High Court · AIR 1930 All 81 : (1930) ILR (All) 167 : 118 Ind. Cas. 717

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High Courts24 Jul 1929

In Re: Kalka Prasad

Allahabad High Court · AIR 1929 All 707 : 118 Ind. Cas. 719

Workmens Compensation Act, 1923 — Section 2(d)

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High Courts24 Jul 1929

Govind Singh Vs Bijay Bahadur

Allahabad High Court · AIR 1929 All 980 : (1930) ILR (All) 169

Contract Act, 1872 — Section 25Limitation Act, 1963 — Section 19

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High Courts23 Jul 1929Dismissed

Bhagwan Das Vs Bibi Iqbal Sultan Banu Shahar Khurshed Begam

Allahabad High Court · AIR 1929 All 885 : 118 Ind. Cas. 715

Easements Act, 1882 — Section 15, 7

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High Courts23 Jul 1929

Mangat Lal Vs Ghasi Khan and Others

Allahabad High Court · AIR 1929 All 800 : 118 Ind. Cas. 718

Transfer of Property Act, 1882 — Section 41

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High Courts22 Jul 1929Dismissed

Abdul Rashid Vs Harish Chandra

Allahabad High Court · AIR 1929 All 940

Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 95

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High Courts22 Jul 1929Disposed Of

Kasim Abbas Vs Hans Ram and Others

Allahabad High Court · (1929) 07 AHC CK 0096

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High Courts22 Jul 1929Dismissed

In Re: An Advocate

Allahabad High Court · AIR 1930 All 22(1) : 123 Ind. Cas. 683 : 122 Ind. Cas. 894

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High Courts22 Jul 1929Disposed Of

Abdul Rahman Vs Jagannath Pandey

Allahabad High Court · AIR 1930 All 86 : 118 Ind. Cas. 707

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High Courts19 Jul 1929Disposed Of

Md. Shafiqullah Khan Vs Md. Samiullah Khan

Allahabad High Court · (1929) 07 AHC CK 0108

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High Courts19 Jul 1929Allowed

Mohammad Shafiq Ullah Khan Vs Mohammad Sami Ullah Khan

Allahabad High Court · (1929) 07 AHC CK 0081

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