COURT ARCHIVE
Allahabad High Court judgments, 1929
674 judgments · page 8 of 34
G.I.P. Railway Co. and Others Vs Firm Jugul Kishore Mukat Lal
Allahabad High Court · (1929) 10 AHC CK 0037
G.I.P. Ry. Co. and Others Vs Jugul kishore-Mukat Lal
Allahabad High Court · (1929) 10 AHC CK 0016
Sheo Balak Ram Vs Mathura Prasad and Another
Allahabad High Court · AIR 1930 All 117 : 122 Ind. Cas. 178
Gyasiram Vs Kishore and Others
Allahabad High Court · AIR 1930 All 165 : 122 Ind. Cas. 185
Kanhai Ram Vs Musammat Jai Devi and Others
Allahabad High Court · 122 Ind. Cas. 187
Mohammed Shafi and Others Vs Chedu and Others
Allahabad High Court · AIR 1930 All 100
Md. Abdul Rahim Vs Mt. Izzatunnissa Bai
Allahabad High Court · AIR 1930 All 72
Tumman Singh and Others Vs Sheodarshan Singh
Allahabad High Court · (1929) 10 AHC CK 0024
Shib Singh Vs Jograj Singh
Allahabad High Court · (1929) 10 AHC CK 0023
Jang Bahadur Vs Bhagat Ram-Sheo Prasad
Allahabad High Court · (1929) 10 AHC CK 0009
Kali Charan Vs Mohammad Jamil and Others
Allahabad High Court · AIR 1930 All 498 : 122 Ind. Cas. 762
Muhammad Abdul Rahim Khan Vs Musammat Izzat-Un-Nissa Bai
Allahabad High Court · 121 Ind. Cas. 550
Abbas Ali Vs Gulab Rai
Allahabad High Court · AIR 1930 All 520 : 121 Ind. Cas. 818
Riazuddin Vs Mt. Phula Devi and Another
Allahabad High Court · AIR 1929 All 977 : (1930) ILR (All) 225
Gokul Prasad Vs Sheikh Muzaffar Mian
Allahabad High Court · 121 Ind. Cas. 551
Man Singh and Others Vs Ram Lal alias Bhuria and Others
Allahabad High Court · 121 Ind. Cas. 819
Dhurjati Upadhiya Vs Ram Bharos Pande and Others
Allahabad High Court · AIR 1930 All 109 : (1930) ILR (All) 222 : 121 Ind. Cas. 701
Moti Lal and Others Vs Nandan and Another
Allahabad High Court · AIR 1930 All 122 : 121 Ind. Cas. 545
Dharamdeo Rai Vs Jwala Prasad and Another
Allahabad High Court · (1929) 10 AHC CK 0010