High Courts17 Dec 1929Dismissed
Bansi and Others Vs Hukam Singh
Allahabad High Court · AIR 1930 All 216
COURT ARCHIVE
Allahabad High Court judgments, 1929
674 judgments · page 2 of 34
High Courts17 Dec 1929Dismissed
Bans Gopal Vs Mewa Ram and Another
Allahabad High Court · AIR 1930 All 461
High Courts17 Dec 1929Allowed
Sukhram Puri Vs Mohammad Ashfaq
Allahabad High Court · AIR 1930 All 291
North Western Provinces Tenancy Act, 1901 — Section 154(b)
High Courts17 Dec 1929
Ajai Verma Vs Baldeo Prasad
Allahabad High Court · AIR 1930 All 217 : (1930) ILR (All) 536
High Courts17 Dec 1929Dismissed
Shiam Sundar Lal Vs Shib Ram and Others
Allahabad High Court · (1929) 12 AHC CK 0012
High Courts14 Dec 1929Allowed
Nathan and Others Vs Harbans Singh and Others
Allahabad High Court · (1929) 12 AHC CK 0067
High Courts14 Dec 1929Dismissed
Jagannath Prasad Vs Sheo Narain
Allahabad High Court · AIR 1930 All 281
High Courts14 Dec 1929Dismissed
Dhanukdhari Singh and Another Vs Suresh Singh and Another
Allahabad High Court · (1929) 12 AHC CK 0032
High Courts14 Dec 1929Disposed Of
Bhaya Lal Vs Emperor
Allahabad High Court · AIR 1930 All 261 : (1930) ILR (All) 542
High Courts14 Dec 1929Dismissed
Rahim Baksh and Another Vs Mt. Bachauna and Others
Allahabad High Court · (1929) 12 AHC CK 0017
High Courts13 Dec 1929Dismissed
Ram Dayal Vs Asghar Khan
Allahabad High Court · AIR 1930 All 289
Agra Tenancy Act, 1926 — Section 19Transfer of Property Act, 1882 — Section 52
High Courts13 Dec 1929Dismissed
Sheo Shankar and Others Vs Bhup Singh and Another.
Allahabad High Court · AIR 1930 All 413(1)
High Courts13 Dec 1929Allowed
Dwarka Prasad Vs Badri Lal and Others
Allahabad High Court · AIR 1930 All 220(1)
High Courts13 Dec 1929Dismissed
Shahzad Singh Vs Bachoo Singh
Allahabad High Court · (1929) 12 AHC CK 0013
High Courts13 Dec 1929
Chhatarmal and Others Vs Jugul Kishore and Another
Allahabad High Court · AIR 1930 All 313
High Courts13 Dec 1929
Maqbul Ahmad and Others Vs Brijdeo Tewari and Others
Allahabad High Court · AIR 1930 All 529
Evidence Act, 1872 — Section 65
High Courts12 Dec 1929Dismissed
Ali Raja Khan Vs Muhammad Zafar Khan and Others
Allahabad High Court · AIR 1930 All 311
High Courts12 Dec 1929Dismissed
Salamat Khan and Another Vs Bhagwat and Others
Allahabad High Court · (1929) 12 AHC CK 0046
High Courts12 Dec 1929Dismissed
Raghunath Das and Others Vs Shah Durga Prasad
Allahabad High Court · (1929) 12 AHC CK 0035