High Courts19 Dec 1934
Sri Nath Vs Mata Prasad and Others
Allahabad High Court · AIR 1935 All 476
Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Allahabad High Court judgments, 1934
486 judgments · page 2 of 25
High Courts19 Dec 1934
Ch. Tara Singh and Others Vs Mt. Sagiya
Allahabad High Court · AIR 1935 All 446 : 158 Ind. Cas. 903
Agra Tenancy Act, 1926 — Section 48
High Courts18 Dec 1934Allowed
A. Williams Vs (Firm) Kallu Mal Magan Lal
Allahabad High Court · AIR 1935 All 451
Negotiable Instruments Act, 1881 (NI) — Section 80
High Courts18 Dec 1934Dismissed
Haider and Another Vs Emperor
Allahabad High Court · AIR 1935 All 504
Penal Code, 1860 (IPC) — Section 304, 325, 352
High Courts18 Dec 1934Dismissed
Ganga Singh and Others Vs Emperor
Allahabad High Court · AIR 1935 All 647 : 155 Ind. Cas. 541
Criminal Procedure Code, 1898 (CrPC) — Section 147, 452, 537Evidence Act, 1872 — Section 3
High Courts18 Dec 1934
Mt. Bhagwati Devi and Another Vs Gajadhar Prasad
Allahabad High Court · AIR 1935 All 294 : 152 Ind. Cas. 822
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts18 Dec 1934
Durga Prasad Vs Emperor
Allahabad High Court · AIR 1935 All 439
Penal Code, 1860 (IPC) — Section 420
High Courts18 Dec 1934
Surendra Narain Singh and Others Vs Lal Bahadur Singh
Allahabad High Court · AIR 1935 All 705
High Courts18 Dec 1934
Sumeshar Bind and Others Vs Baldeo Sahu and Others
Allahabad High Court · AIR 1935 All 390 : 159 Ind. Cas. 683 : 157 Ind. Cas. 51
Civil Procedure Code, 1908 (CPC) — Section 2(11)
High Courts17 Dec 1934Disposed Of
Ram Sarup Vs Emperor
Allahabad High Court · AIR 1935 All 446(1) : 158 Ind. Cas. 101
Penal Code, 1860 (IPC) — Section 193
High Courts17 Dec 1934
Chunnu Lal and Others Vs Swami Prasad and Others
Allahabad High Court · AIR 1935 All 418
High Courts14 Dec 1934Dismissed
Hukum Chand Vs Shambhu Nath
Allahabad High Court · AIR 1935 All 346
Evidence Act, 1872 — Section 91
High Courts14 Dec 1934
Ram Prasad Vs Trilok Nath
Allahabad High Court · AIR 1935 All 424 : 157 Ind. Cas. 614
Civil Procedure Code, 1908 (CPC) — Section 109(c)
High Courts14 Dec 1934
Mt. Sonkali Vs Mahabir Dube
Allahabad High Court · AIR 1935 All 379 : 159 Ind. Cas. 51
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts13 Dec 1934Dismissed
L. Narain Das Vs Mannoo Lal
Allahabad High Court · AIR 1935 All 405 : 157 Ind. Cas. 409
Limitation Act, 1963 — Article 20
High Courts13 Dec 1934Partly Allowed
Sheo Sahai Vs Ganga Sahai and Others
Allahabad High Court · AIR 1935 All 469 : 158 Ind. Cas. 6
High Courts13 Dec 1934
Bhagwan Das and Others Vs Emperor
Allahabad High Court · AIR 1935 All 717 : 155 Ind. Cas. 560
Penal Code, 1860 (IPC) — Section 147, 302, 325
High Courts13 Dec 1934
Qasim Raza Vs Emperor
Allahabad High Court · AIR 1935 All 657 : 155 Ind. Cas. 605
Police Act, 1861 — Section 30
High Courts12 Dec 1934Disposed Of
Manphool Vs Budhu
Allahabad High Court · AIR 1935 All 440 : 157 Ind. Cas. 901
Criminal Procedure Code, 1898 (CrPC) — Section 476B