High Courts03 Jan 1934
Municipal Board Benares Vs Krishna and Co.
Allahabad High Court · AIR 1934 All 550
COURT ARCHIVE
Allahabad High Court judgments, 1934
486 judgments · page 25 of 25
High Courts03 Jan 1934Allowed
Secy. of State Vs Mt. Son Kali
Allahabad High Court · (1934) 01 AHC CK 0006
High Courts02 Jan 1934Disposed Of
Cantonment Board Vs (Firm) Hazari Lal Ganga Prasad
Allahabad High Court · AIR 1934 All 436
High Courts02 Jan 1934
Nanwan and Another Vs Bishen Lal and Others
Allahabad High Court · AIR 1934 All 395
High Courts02 Jan 1934Dismissed
M. Sunder Lal Vs Mt. Razia Begam and Another
Allahabad High Court · (1934) 01 AHC CK 0009
High Courts02 Jan 1934
Peare Lal and Others Vs Nathi Singh and Another
Allahabad High Court · AIR 1934 All 692