High Courts23 Jan 1934Disposed Of
Baij Nath Pathak Vs Gaya Din Singh and Others
Allahabad High Court · (1934) 01 AHC CK 0046
COURT ARCHIVE
Allahabad High Court judgments, 1934
486 judgments · page 23 of 25
High Courts23 Jan 1934Dismissed
Raghunath Ram and Others Vs Sirtaj and Another
Allahabad High Court · (1934) 01 AHC CK 0043
High Courts23 Jan 1934Disposed Of
L. Pearey Lal Vs Mahesh Chandra
Allahabad High Court · AIR 1934 All 493
High Courts22 Jan 1934Dismissed
Mahabir Prasad and Another Vs Radhunath Saran and Others
Allahabad High Court · (1934) 01 AHC CK 0042
High Courts22 Jan 1934Dismissed
Bharat Singh and Others Vs Ram Prasad
Allahabad High Court · AIR 1934 All 816
High Courts22 Jan 1934Disposed Of
Mathuri Vs Bhola Nath and Others
Allahabad High Court · (1934) 01 AHC CK 0021
High Courts19 Jan 1934Disposed Of
Muhammad Hussain and Others Vs Sanwal Das and Others
Allahabad High Court · (1934) 01 AHC CK 0039
High Courts16 Jan 1934Dismissed
Musi Imran Vs Collector of Bijnore
Allahabad High Court · AIR 1934 All 434
High Courts16 Jan 1934Dismissed
Syed Musi Imran Vs Collector of Bijnor
Allahabad High Court · (1934) 01 AHC CK 0002
Court of Wards Act — Section 12Limitation Act, 1908 — Section 6
High Courts15 Jan 1934Dismissed
Maung Ba Thaw, Receiver or the Estate of Po Thit and another, Insolvents Vs Ma Pin
Allahabad High Court · (1934) 01 AHC CK 0054
Provincial Insolvency Act, 1920 — Section 4(2), 54
High Courts11 Jan 1934Dismissed
Ishwar Das and Another Vs Bhagwan Das
Allahabad High Court · (1934) 01 AHC CK 0052
High Courts11 Jan 1934Dismissed
Iswar Das and Others Vs Bhagwan Das
Allahabad High Court · (1934) 01 AHC CK 0047
High Courts11 Jan 1934Allowed
Mt. Amina Khatoon and Another Vs Mohammad Hasan
Allahabad High Court · (1934) 01 AHC CK 0033
High Courts11 Jan 1934Dismissed
Jot Ram Sher Singh Vs Commissioner of Income Tax, United Provinces
Allahabad High Court · (1934) 2 ITR 129
High Courts11 Jan 1934Allowed
Ahmad Ali and Another Vs Raihan Raza
Allahabad High Court · AIR 1934 All 525
Contract Act, 1872 — Section 128
High Courts11 Jan 1934Dismissed
In Re: Jot Ram Sher Singh
Allahabad High Court · (1934) 01 AHC CK 0022
High Courts11 Jan 1934
JOT RAM SHER SINGH Vs COMMISSIONER OF Income Tax, UNITED PROVINCES.
Allahabad High Court · (1934) 2 ITR 129
Income Tax Act, 1961 — Section 27, 66(3)
High Courts10 Jan 1934
Ram Prasad Ram and Another Vs Jadunandan Upadhia
Allahabad High Court · (1934) 01 AHC CK 0030
High Courts10 Jan 1934Allowed
Madan Mohan Lal Vs Asa Ram and Another
Allahabad High Court · (1934) 01 AHC CK 0027
High Courts09 Jan 1934Dismissed
(Firm) Bansi Dhar Kunji Lal Vs Lalta Prasad and Another
Allahabad High Court · AIR 1934 All 543 : 150 Ind. Cas. 433
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6