High Courts22 Feb 1934Dismissed
Babu Lal Vs Sh. Noor Mohd. and Another
Allahabad High Court · (1934) 02 AHC CK 0032
COURT ARCHIVE
Allahabad High Court judgments, 1934
486 judgments · page 21 of 25
High Courts22 Feb 1934Dismissed
Parmeshar Singh and Others Vs Sitladin Dube and Another
Allahabad High Court · (1934) 02 AHC CK 0018
High Courts22 Feb 1934Dismissed
Shankar Sahai Vs Prabhu Dayal
Allahabad High Court · AIR 1934 All 695(1) : 150 Ind. Cas. 141
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts21 Feb 1934
Mewa Ram and Another Vs Emperor
Allahabad High Court · AIR 1934 All 687(1) : 150 Ind. Cas. 1048
Penal Code, 1860 (IPC) — Section 353, 430
High Courts21 Feb 1934Disposed Of
Narain Das Gopal Das Vs (Firm) Khunni Lal Lachmi Narain
Allahabad High Court · AIR 1934 All 569 : 150 Ind. Cas. 942
Civil Procedure Code, 1908 (CPC) — Section 22, 24
High Courts19 Feb 1934
Gupta and Co. Vs Kripa Ram Brothers
Allahabad High Court · (1934) 02 AHC CK 0007
High Courts19 Feb 1934
Shafi Ullah Vs Emperor
Allahabad High Court · AIR 1934 All 589 : 150 Ind. Cas. 139
Criminal Procedure Code, 1898 (CrPC) — Section 562
High Courts16 Feb 1934Dismissed
Shibban and Others Vs Allah Mehar and Another
Allahabad High Court · (1934) 02 AHC CK 0019
High Courts16 Feb 1934Dismissed
Mohamudul Hasan Vs Mohammad Shibli Khan
Allahabad High Court · AIR 1934 All 696
High Courts15 Feb 1934Dismissed
Godnicalo Hypolito Constancio Noronha Vs Elvira Rodrlgues Siqueira
Allahabad High Court · (1934) 02 AHC CK 0038
Contract Act, 1872 — Section 25
High Courts14 Feb 1934Disposed Of
Sri Narain Vs Ram Narain
Allahabad High Court · (1934) 02 AHC CK 0031
High Courts14 Feb 1934Dismissed
Kr. Sri Narain Dubey Vs Kr. Ram Narain Dubey and Another
Allahabad High Court · AIR 1934 All 624(1)
Agra Tenancy Act, 1926 — Section 249Government of India Act, 1915 — Section 107
High Courts13 Feb 1934
Khedan Ahir and Another Vs Ram Rekha Pande and Others
Allahabad High Court · AIR 1934 All 934
High Courts09 Feb 1934Allowed
Mt. Dukhi Vs Inderman Ahir and Others
Allahabad High Court · AIR 1934 All 656 : 153 Ind. Cas. 903
North Western Provinces Tenancy Act, 1901 — Section 20
High Courts09 Feb 1934Allowed
Ramhit Vs Emperor
Allahabad High Court · AIR 1934 All 776
Penal Code, 1860 (IPC) — Section 149, 302
High Courts08 Feb 1934Allowed
Ram Prasad Vs Gordhan
Allahabad High Court · AIR 1934 All 616
Contract Act, 1872 — Section 141
High Courts08 Feb 1934
Durga Prasad Singh Vs Lachmi Narain
Allahabad High Court · AIR 1934 All 789 : 153 Ind. Cas. 859
High Courts07 Feb 1934Dismissed
Mohammad Abdul Karim Vs Mohammad Yasin and Another
Allahabad High Court · 153 Ind. Cas. 214
Patents and Designs Act, 1911 — Section 53