High Courts07 Mar 1934Disposed Of
Jawahar Lal Vs Mathura Prasad and Another
Allahabad High Court · (1934) 03 AHC CK 0051
COURT ARCHIVE
Allahabad High Court judgments, 1934
486 judgments · page 20 of 25
High Courts07 Mar 1934Allowed
Jangali Tewari Vs Naubat Tewari and Others
Allahabad High Court · (1934) 03 AHC CK 0049
High Courts07 Mar 1934Allowed
Jamuna Dube Vs Mathura Rai and Others
Allahabad High Court · AIR 1934 All 676
High Courts07 Mar 1934
Dip Chand Vs Emperor
Allahabad High Court · AIR 1934 All 872 : 155 Ind. Cas. 540
Penal Code, 1860 (IPC) — Section 323, 353
High Courts06 Mar 1934Allowed
Om Prakash Vs Jugal Kishore
Allahabad High Court · AIR 1934 All 847 : 153 Ind. Cas. 404
Agra Tenancy Act, 1926 — Section 222
High Courts06 Mar 1934Dismissed
Jugal Kishore Vs Prag Kalwar and others
Allahabad High Court · (1934) 03 AHC CK 0047
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts06 Mar 1934Dismissed
Baldeo Vs Lachhmi Narain and Others
Allahabad High Court · (1934) 03 AHC CK 0043
High Courts06 Mar 1934Dismissed
Mathura Prasad and Others Vs Ram Sarup
Allahabad High Court · AIR 1934 All 617
Transfer of Property Act, 1882 — Section 55(1)
High Courts06 Mar 1934
Lalman and Another Vs Shanker Singh
Allahabad High Court · (1934) 03 AHC CK 0014
High Courts05 Mar 1934Allowed
Rameshar Lal Bisheshar Lal Vs Jainarain Nathu Ram and Others
Allahabad High Court · AIR 1934 All 960 : 153 Ind. Cas. 224
Transfer of Property Act, 1882 — Section 3
High Courts05 Mar 1934Disposed Of
Mansab Ali Khan Vs Mt. Nabiunnisa and Others
Allahabad High Court · AIR 1934 All 702 : 150 Ind. Cas. 443
High Courts05 Mar 1934Allowed
Rameshwar Lal Bisheshwar Lal Vs Jainarain Nathu Ram and Bisheshar Lal and others
Allahabad High Court · AIR 1934 All 960 : 153 Ind. Cas. 224
Transfer of Property Act, 1882 — Section 3
High Courts26 Feb 1934Disposed Off
Jogar Nath Gir Vs Sher Bahadur Singh
Allahabad High Court · AIR 1935 All 329
High Courts26 Feb 1934Dismissed
Jagar Nath Gir Vs Sher Bahadur Singha and Another
Allahabad High Court · (1934) 02 AHC CK 0035
High Courts26 Feb 1934Dismissed
Brij Ratan Das and Another Vs Ram Govind Pande and Another
Allahabad High Court · AIR 1934 All 652
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts24 Feb 1934
Matuk Deo Narain Singh Vs Vinayak Prasad and Others
Allahabad High Court · AIR 1934 All 829 : 150 Ind. Cas. 993
Criminal Procedure Code, 1898 (CrPC) — Section 179
High Courts23 Feb 1934
Mithoo Lal Vs Mt. Chameli and Another
Allahabad High Court · (1934) 02 AHC CK 0005