High Courts12 Mar 1934Dismissed
Surendra Singh Vs Gambhir Singh and Another
Allahabad High Court · (1934) 03 AHC CK 0042
COURT ARCHIVE
Allahabad High Court judgments, 1934
486 judgments · page 19 of 25
High Courts12 Mar 1934Dismissed
Lalmani Vs Bejai Ram Chaudhari and Others
Allahabad High Court · AIR 1934 All 840 : 152 Ind. Cas. 30
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 135
High Courts12 Mar 1934Dismissed
Sheoraj Chamar and another Vs Mudeer Khan and others
Allahabad High Court · (1934) 03 AHC CK 0009
Easements Act, 1882 — Section 17
High Courts12 Mar 1934
Sheo Raj Chamar and Another Vs Mudeer Khan and Others
Allahabad High Court · AIR 1934 All 868
High Courts09 Mar 1934Dismissed
Hira Lal Vs Mt. Jamna and Others
Allahabad High Court · AIR 1934 All 866 : 150 Ind. Cas. 1041
High Courts09 Mar 1934Allowed
Emperor Vs Mokhi
Allahabad High Court · AIR 1934 All 767
Criminal Tribes Act, 1911 — Section 10Criminal Tribes Act, 1924 — Section 22(2)(b)
High Courts09 Mar 1934Allowed
Gauri Shankar Vs Gopal Das and Others
Allahabad High Court · (1934) 03 AHC CK 0050
High Courts09 Mar 1934Allowed
Syed Ahmad Vs Hafiz Zahid Husain and Others
Allahabad High Court · AIR 1934 All 732 : 153 Ind. Cas. 1095
High Courts09 Mar 1934Disposed Of
Shyam Lal Vs Hira Nath Chela
Allahabad High Court · AIR 1934 All 685 : 153 Ind. Cas. 479
Agra Tenancy Act, 1926 — Section 121, 230
High Courts09 Mar 1934
Jagannath Prasad Vs Rafat Ali Khan
Allahabad High Court · (1934) 03 AHC CK 0017
High Courts09 Mar 1934Allowed
Emperor Vs Makhi
Allahabad High Court · AIR 1934 All 767
Criminal Tribes Act, 1911 — Section 10
High Courts09 Mar 1934Allowed
Gauri Shanker, Lala Vs Gopal Das, Lala and others
Allahabad High Court · (1934) 03 AHC CK 0007
High Courts08 Mar 1934Allowed
Babu Ram Vs Ram Charan Lal and Another
Allahabad High Court · AIR 1934 All 1023
High Courts08 Mar 1934Dismissed
Pandit Sadayatan Pande M.L.C., Proprietor of the Firm Rai Saheb Sri Newas Pande Vs Firm Ram Chandra Gopal
Allahabad High Court · (1934) 03 AHC CK 0055
High Courts08 Mar 1934Allowed
(Rai) Govind Chand Vs Gajadhar
Allahabad High Court · AIR 1934 All 677
Civil Procedure Code, 1908 (CPC) — Section 151, 96
High Courts08 Mar 1934Disposed Of
Alley Rasul Ali Khan and Another Vs Balkishun and Others
Allahabad High Court · (1934) 03 AHC CK 0039
High Courts08 Mar 1934Dismissed
Sadayatan Pande Vs (Firm) Ram Chandra Gopal
Allahabad High Court · (1934) 03 AHC CK 0037
High Courts08 Mar 1934
Ajodhya Pandey Vs Mt. Rajna and Others
Allahabad High Court · AIR 1934 All 875 : 152 Ind. Cas. 114
North Western Provinces Tenancy Act, 1901 — Section 22
High Courts07 Mar 1934Dismissed
Lalji Sahai and Another Vs Parsottam Ahir and Others
Allahabad High Court · AIR 1934 All 687 : 153 Ind. Cas. 678