High Courts09 Jan 1934Dismissed
Manohar Singh and Others Vs Hakim Riazuddin
Allahabad High Court · (1934) 01 AHC CK 0018
COURT ARCHIVE
Allahabad High Court judgments, 1934
486 judgments · page 24 of 25
High Courts05 Jan 1934Allowed
Haidari Begam Vs Jawwad Ali Shah
Allahabad High Court · AIR 1934 All 722(1) : 150 Ind. Cas. 149
Guardians and Wards Act, 1890 — Section 9
High Courts05 Jan 1934Allowed
Mt. Haidri Begum Vs Jawwad Ali Shah
Allahabad High Court · AIR 1934 All 722(1) : 150 Ind. Cas. 149
Guardians and Wards Act, 1890 — Section 9
High Courts05 Jan 1934Dismissed
Parjapati and Others Vs Jot Singh and Others
Allahabad High Court · (1934) 01 AHC CK 0044
High Courts05 Jan 1934Dismissed
Lekhraj Vs B. Chandra Prakash
Allahabad High Court · (1934) 01 AHC CK 0038
High Courts05 Jan 1934Dismissed
Madan Mohan Vs Kuar Kamla Narain Dube
Allahabad High Court · (1934) 01 AHC CK 0029
High Courts05 Jan 1934Disposed Of
Lala Atma Ram Vs Beni Prasad and Others
Allahabad High Court · (1934) 01 AHC CK 0004
High Courts04 Jan 1934Disposed Of
Abdul Hadi and Others Vs Emperor
Allahabad High Court · AIR 1934 All 829(1)
Penal Code, 1860 (IPC) — Section 147, 323
High Courts04 Jan 1934Dismissed
Mt. Haidri Begam Vs Jawad Ali Shah
Allahabad High Court · (1934) 01 AHC CK 0045
High Courts04 Jan 1934Dismissed
Duli Chand Vs Jwala Prasad and Sons
Allahabad High Court · AIR 1934 All 568
Contract Act, 1872 — Section 151
High Courts04 Jan 1934Allowed
Moti Ram Vs Sri Lal
Allahabad High Court · AIR 1934 All 684
Agra Tenancy Act, 1926 — Section 222
High Courts04 Jan 1934
(Firm) Phul Chand Suraj Lal Vs L. Chhadami Lal
Allahabad High Court · (1934) 01 AHC CK 0013
High Courts04 Jan 1934
Mst. Haidar Begam Vs Syed Jawad Ali Shah
Allahabad High Court · (1934) 01 AHC CK 0001
High Courts03 Jan 1934Dismissed
Ram Kali and another Vs Bir Bhadarman Tewari and another
Allahabad High Court · (1934) 01 AHC CK 0053
Civil Procedure Code, 1908 (CPC) — Section 38, 39
High Courts03 Jan 1934Dismissed
Mt. Ram Kali and Another Vs Bir Bhadarman Tewari and Another
Allahabad High Court · AIR 1934 All 463
High Courts03 Jan 1934Allowed
The Secretary of State for India in Council Vs Mst. Soukali
Allahabad High Court · (1934) 01 AHC CK 0031
High Courts03 Jan 1934Dismissed
Mt. Ram Kali Vs Kamta Prasad and Others
Allahabad High Court · (1934) 01 AHC CK 0020
High Courts03 Jan 1934Dismissed
Amarchand and Another Vs Parmanand and Others
Allahabad High Court · (1934) 01 AHC CK 0017
High Courts03 Jan 1934
Ganga Dwar Choubey Vs Tilok Dhari Rao and Another
Allahabad High Court · (1934) 01 AHC CK 0014