High Courts05 Dec 1934Dismissed
Secy. of State Vs Neaz Ali Hamid Ali
Allahabad High Court · AIR 1935 All 407
Limitation Act, 1963 — Article 30
COURT ARCHIVE
Allahabad High Court judgments, 1934
486 judgments · page 4 of 25
High Courts05 Dec 1934
Ramchandra Vs Emperor
Allahabad High Court · AIR 1935 All 520
Criminal Procedure Code, 1898 (CrPC) — Section 165(4)Penal Code, 1860 (IPC) — Section 302Uttar Pradesh Excise Act, 1910 — Section 60(b)(f)
High Courts05 Dec 1934Allowed
Secretary of State Vs Messrs Neaz Ali Hamid Ali
Allahabad High Court · (1934) 12 AHC CK 0010
High Courts04 Dec 1934
Waheed Hasan and Others Vs Abdul Rahman and Others
Allahabad High Court · AIR 1935 All 254 : 157 Ind. Cas. 1088
Mussalman Wakf Act, 1923 — Section 10
High Courts03 Dec 1934Allowed
Gaekwar, Baroda State Railway Baroda Vs Mohammad Habibullah and Others
Allahabad High Court · AIR 1935 All 258 : 157 Ind. Cas. 170
Limitation Act, 1963 — Section 12(2)
High Courts30 Nov 1934Disposed Of
RAMRATAN DAS AND MADAN GOPAL, IN RE.
Allahabad High Court · (1935) 3 ITR 183
Income Tax Act, 1961 — Section 55
High Courts30 Nov 1934Dismissed
Muhammad Ismail Khan Vs Jawahir Lal and Others
Allahabad High Court · AIR 1935 All 492
Letters Patent Act, 1865 — Section 10
High Courts30 Nov 1934Disposed Off
In Re: Income Tax of Madan Gopal
Allahabad High Court · AIR 1935 All 444 : 157 Ind. Cas. 1000
Income Tax Act, 1961 — Section 55
High Courts30 Nov 1934Allowed
In Re: Gaya Prasad Chhotey Lal
Allahabad High Court · AIR 1935 All 495
Income Tax Act, 1922 — Section 4(3)(vii)
High Courts30 Nov 1934Allowed
Gaya Prasad Chhotey Lal Vs Commr., Income Tax
Allahabad High Court · (1935) 3 ITR 177
Income Tax Act, 1922 — Section 4(3)(vii)
High Courts30 Nov 1934
GAYAPRASAD AND CHOTEY LAL, IN RE.
Allahabad High Court · (1935) 3 ITR 177
Income Tax Act, 1922 — Section 4(3)(vii)
High Courts30 Nov 1934
SAHU JAGMANDAS DAS AND OTHERS Vs COMMISSIONER OF INCOME TAX, U. P.
Allahabad High Court · (1935) 3 ITR 140
Income Tax Act, 1961 — Section 13
High Courts30 Nov 1934
Mohammad Badrul Haq Rashidi Vs Shah Hasan Ahmad and Others
Allahabad High Court · AIR 1935 All 278(1) : 159 Ind. Cas. 37
High Courts30 Nov 1934
Ram Ratan Das Madan Gopal, Vs Commr., I.T.
Allahabad High Court · (1935) 3 ITR 183
Income Tax Act, 1961 — Section 55
High Courts30 Nov 1934
Rai Bahadur Sahu Jagmandar Das Vaish and Others Vs Commr., Income Tax
Allahabad High Court · (1934) 11 AHC CK 0006
High Courts29 Nov 1934Allowed
Ghanshyam Das Vs Phunnan Rai and Others
Allahabad High Court · (1934) 11 AHC CK 0044
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts29 Nov 1934Disposed Of
Magan Lal Vs Mt. Krishna Bibi
Allahabad High Court · AIR 1935 All 303 : 153 Ind. Cas. 1068
High Courts29 Nov 1934Allowed
Sri Kuber Saheb Vs Phunnan Rai and Others
Allahabad High Court · AIR 1935 All 255 : 157 Ind. Cas. 1092
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts28 Nov 1934
Usman Khan Vs Sitarakhan
Allahabad High Court · AIR 1935 All 256 : 157 Ind. Cas. 1096
Contract Act, 1872 — Section 23
High Courts28 Nov 1934Dismissed
Abdul Wahid Khan and Another Vs Sher Muhammad Khan
Allahabad High Court · AIR 1935 All 463
Limitation Act, 1963 — Article 116