High Courts05 Nov 1934
Mangal and Another Vs Mathura Prasad and Others
Allahabad High Court · AIR 1935 All 470 : 157 Ind. Cas. 33
Civil Procedure Code, 1908 (CPC) — Section 144, 144, 147, 151, 47
COURT ARCHIVE
Allahabad High Court judgments, 1934
486 judgments · page 6 of 25
High Courts05 Nov 1934
Shera Khan Vs Bhura Shah
Allahabad High Court · AIR 1935 All 273 : 157 Ind. Cas. 202
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts05 Nov 1934
Abdul Ahad Vs Brij Narain Rai
Allahabad High Court · AIR 1935 All 269 : 153 Ind. Cas. 984
Transfer of Property Act, 1882 — Section 43
High Courts02 Nov 1934Dismissed
Firm Nawab Boot House Vs Secy. of State
Allahabad High Court · AIR 1935 All 156 : 159 Ind. Cas. 40
Limitation Act, 1963 — Article 31
High Courts02 Nov 1934
Lachhmi Narain and Others Vs Babu Ram and Others
Allahabad High Court · AIR 1935 All 391
Transfer of Property Act, 1882 — Section 60
High Courts01 Nov 1934Dismissed
Lal Ram Sarup Vs Kunji Lal and Others
Allahabad High Court · AIR 1935 All 263 : 159 Ind. Cas. 48
Contract Act, 1872 — Section 45
High Courts01 Nov 1934Disposed Of
Rup Singh Nayal Vs Mrs. Arjun Sen
Allahabad High Court · AIR 1935 All 276 : 153 Ind. Cas. 686
Court Fees Act, 1870 — Section 13
High Courts01 Nov 1934Dismissed
Secy. of State Vs Raghuber Singh
Allahabad High Court · AIR 1935 All 186 : 153 Ind. Cas. 574
North Western Provinces Tenancy Act, 1901 — Section 20
High Courts01 Nov 1934
Mehdi Hasan Vs Emperor
Allahabad High Court · AIR 1935 All 212 : 157 Ind. Cas. 990
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts31 Oct 1934Dismissed
Narain Das and Another Vs Kashi Prasad
Allahabad High Court · AIR 1935 All 264 : 153 Ind. Cas. 763
Presidency Small Cause Courts Act, 1882 — Article 35(2)
High Courts31 Oct 1934
Bharat Lal Vs Jiwan Singh
Allahabad High Court · AIR 1935 All 141
Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
High Courts31 Oct 1934
Ahmad Ullah Khan and Another Vs Ahsan Ali Khan
Allahabad High Court · AIR 1935 All 147 : 159 Ind. Cas. 64
High Courts30 Oct 1934Dismissed
B. Sampat Kumar Singh Vs G.R. Peters and Others
Allahabad High Court · (1934) 10 AHC CK 0057
High Courts30 Oct 1934Allowed
Mahadeo and Others Vs Rameshsar Dayal
Allahabad High Court · AIR 1935 All 150 : 157 Ind. Cas. 364
High Courts30 Oct 1934Partly Allowed
Hardeo Ram Vs (Firm) Girdhar Lal Kanhayia Lal
Allahabad High Court · AIR 1935 All 280 : 153 Ind. Cas. 510
Partnership Act, 1932 — Section 69
High Courts30 Oct 1934Allowed
Noola Vs L. Chimman Lal
Allahabad High Court · AIR 1935 All 148 : 159 Ind. Cas. 70
Provincial Small Cause Courts Act, 1887 — Section 23Provincial Small Cause Courts Act, 1887 — Section 23Provincial Small Cause Courts Act, 1887 — Section 23
High Courts30 Oct 1934Allowed
Mahadeo and Others Vs Rameshwar Dayal
Allahabad High Court · AIR 1935 All 150 : 157 Ind. Cas. 364
High Courts30 Oct 1934Disposed Of
Ganesh Prasad and Another Vs Ram Karan Shukla
Allahabad High Court · AIR 1935 All 179 : 153 Ind. Cas. 422
High Courts30 Oct 1934
Habibul Razzaq Vs Shiam Bahadur
Allahabad High Court · AIR 1935 All 292 : 153 Ind. Cas. 511
High Courts30 Oct 1934
Bhoore Singh and Others Vs Karan Singh
Allahabad High Court · AIR 1935 All 142