COURT ARCHIVE

Allahabad High Court judgments, 1934

486 judgments · page 7 of 25

High Courts30 Oct 1934

Hari Ram Vs L. Himman Lal

Allahabad High Court · (1934) 10 AHC CK 0005

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High Courts29 Oct 1934Dismissed

Thakur Prasad Vs Kasturi Narain Shukla

Allahabad High Court · AIR 1935 All 364

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2

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High Courts29 Oct 1934

Kallan Khan and Another Vs Emperor

Allahabad High Court · AIR 1935 All 160 : 153 Ind. Cas. 469

Penal Code, 1860 (IPC) — Section 332

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High Courts29 Oct 1934

Mt. Ram Dei Vs Mangan Lal

Allahabad High Court · AIR 1935 All 195 : 153 Ind. Cas. 572

Civil Procedure Code, 1908 (CPC) — Section 144

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High Courts29 Oct 1934

In Re: An Advocate High Court

Allahabad High Court · AIR 1935 All 503 : 155 Ind. Cas. 1054

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High Courts26 Oct 1934Dismissed

Chiranji Lal Vs Irphan Ali and Another

Allahabad High Court · AIR 1935 All 284 : 153 Ind. Cas. 684

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts26 Oct 1934Dismissed

Vishwanath Prasad Pathak Vs Parkash Chandra and Another

Allahabad High Court · AIR 1935 All 278 : 153 Ind. Cas. 502

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High Courts26 Oct 1934

Mt. Fatima Bibi Vs Shafiullah Khan

Allahabad High Court · AIR 1935 All 206 : 153 Ind. Cas. 476

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12

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High Courts26 Oct 1934

Sia Ram and Others Vs Emperor

Allahabad High Court · AIR 1935 All 217 : 158 Ind. Cas. 129

Criminal Procedure Code, 1898 (CrPC) — Section 342

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High Courts26 Oct 1934

Radhey Lal Vs Mt. Janki Devi and Others

Allahabad High Court · AIR 1935 All 204 : 153 Ind. Cas. 477

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High Courts26 Oct 1934

Ch. Rajender Singh Vs Uma Prasad

Allahabad High Court · AIR 1935 All 117 : 159 Ind. Cas. 193

Contempt of Courts Act, 1971 — Section 3Contempt of Courts Act, 1971 — Section 3Contempt of Courts Act, 1971 — Section 3

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High Courts25 Oct 1934Allowed

Pandit Jiwa Lal Vs R.B. Kharagjit Singh Misra

Allahabad High Court · (1934) 10 AHC CK 0056

Civil Procedure Code, 1908 (CPC) — Section 144, 47

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High Courts25 Oct 1934Allowed

Beni Vs Emperor through Yasin

Allahabad High Court · (1934) 10 AHC CK 0054

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High Courts25 Oct 1934Allowed

Jiwa Lal Evide Vs Kharagjit Singh Misra

Allahabad High Court · AIR 1935 All 126 : 157 Ind. Cas. 677

Civil Procedure Code, 1908 (CPC) — Section 144Civil Procedure Code, 1908 (CPC) — Section 144Civil Procedure Code, 1908 (CPC) — Section 144

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High Courts25 Oct 1934

Sewa Ram and Others Vs Giyan Singh and Others

Allahabad High Court · AIR 1935 All 180 : 153 Ind. Cas. 465

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High Courts25 Oct 1934

Bachan Lal Vs Amar Singh and Others

Allahabad High Court · AIR 1935 All 125

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High Courts25 Oct 1934

Sukhdeo Behari Lal Vs (Firm) Rama Nand Dwarka Das

Allahabad High Court · AIR 1935 All 268

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2

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High Courts25 Oct 1934

Beni Vs Emperor

Allahabad High Court · AIR 1935 All 214

Penal Code, 1860 (IPC) — Section 379

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High Courts24 Oct 1934Dismissed

(Syed) Ibne Ali Vs (Sahu) Dharam Kirti Saran

Allahabad High Court · AIR 1935 All 182 : 153 Ind. Cas. 410

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High Courts24 Oct 1934Dismissed

Mt. Naraini Kuer Vs Thirpal

Allahabad High Court · AIR 1935 All 281 : 153 Ind. Cas. 505

Civil Procedure Code, 1908 (CPC) — Section 151

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