High Courts23 Oct 1934

Babu Lal Vs Hukam Singh

Allahabad High Court · AIR 1935 All 102 : 152 Ind. Cas. 932

Limitation Act, 1963 — Article 7Limitation Act, 1963 — Article 7Limitation Act, 1963 — Article 7
High Courts22 Oct 1934

Gorakh Nath and Others Vs Emperor

Allahabad High Court · AIR 1935 All 86 : 152 Ind. Cas. 934

Penal Code, 1860 (IPC) — Section 414Penal Code, 1860 (IPC) — Section 414Penal Code, 1860 (IPC) — Section 414
High Courts22 Oct 1934

Ganga Prasad Vs Prabhat Dayal

Allahabad High Court · AIR 1935 All 141(1)

Penal Code, 1860 (IPC) — Section 405Penal Code, 1860 (IPC) — Section 405Penal Code, 1860 (IPC) — Section 405
High Courts20 Oct 1934

Gauri Dayal Vs Emperor

Allahabad High Court · AIR 1935 All 121

Railways Act, 1890 — Section 101Railways Act, 1890 — Section 101Railways Act, 1890 — Section 101