High Courts24 Sept 1934
Ram Jash Goshain Vs Markande Pathak and Others
Allahabad High Court · AIR 1934 All 1068 : 153 Ind. Cas. 611
Evidence Act, 1872 — Section 92
COURT ARCHIVE
Allahabad High Court judgments, 1934
486 judgments · page 10 of 25
High Courts24 Sept 1934
Bhagwan Prasad and Another Vs Pelu Kewat and Others
Allahabad High Court · AIR 1935 All 33
High Courts21 Sept 1934Dismissed
Tara Prasad Singh and Another Vs Raja Singh and Others
Allahabad High Court · AIR 1935 All 90 : 152 Ind. Cas. 929
Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Sept 1934Dismissed
Sukhan Singh and Others Vs Uma Shankar Misir and Others
Allahabad High Court · AIR 1935 All 65 : 152 Ind. Cas. 663
Civil Procedure Code, 1908 (CPC) — Section 144Civil Procedure Code, 1908 (CPC) — Section 144Civil Procedure Code, 1908 (CPC) — Section 144
High Courts21 Sept 1934Dismissed
Chandulal Vs Bharat Singh
Allahabad High Court · AIR 1935 All 96 : 152 Ind. Cas. 921
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts20 Sept 1934Disposed Of
Mt. Haidari Begum Vs Jawad Ali
Allahabad High Court · (1934) 09 AHC CK 0036
High Courts20 Sept 1934
Sukh Lal Vs Bhoora
Allahabad High Court · AIR 1934 All 1039 : 153 Ind. Cas. 205
Limitation Act, 1908 — Article 75
High Courts18 Sept 1934Dismissed
Satnam Singh Vs Bawan Bhagwan Singh and Another
Allahabad High Court · AIR 1935 All 198 : 157 Ind. Cas. 540
Transfer of Property Act, 1882 — Section 123
High Courts18 Sept 1934Allowed
Mt. Sheoraji Vs Ram Sawari Devi and Others
Allahabad High Court · AIR 1935 All 43 : 152 Ind. Cas. 387
Transfer of Property Act, 1882 — Section 8
High Courts18 Sept 1934Disposed Of
Kundan Lal Vs Bhagwati Saran and Another
Allahabad High Court · AIR 1934 All 1043 : 153 Ind. Cas. 348
Guardians and Wards Act, 1890 — Section 31
High Courts17 Sept 1934Disposed Off
Meharban Singh and others Vs Emperor Through Bhola Singh
Allahabad High Court · (1934) 09 AHC CK 0046
High Courts17 Sept 1934Disposed Of
Bharat Singh and Others Vs Emperor
Allahabad High Court · AIR 1935 All 362 : 159 Ind. Cas. 155
Penal Code, 1860 (IPC) — Section 302
High Courts17 Sept 1934
Meharban Singh Vs Bhola Singh and Others
Allahabad High Court · AIR 1935 All 35 : 152 Ind. Cas. 496
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts14 Sept 1934Dismissed
(Firm) Nanak Singh Mela Ram Vs Girdhari Lal and Another
Allahabad High Court · AIR 1935 All 155(1)
High Courts14 Sept 1934Dismissed
Kunwar Indra Bikram Singh Vs Gaya Prasad and Another
Allahabad High Court · AIR 1935 All 140
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(u)Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(u)Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(u)
High Courts14 Sept 1934Disposed Of
Jai Sri Singh and Others Vs Prabhu Narain Singh
Allahabad High Court · AIR 1935 All 127 : 152 Ind. Cas. 508
High Courts14 Sept 1934Disposed Of
Thomas Bear and Sons (India) Vs Prayag Narain
Allahabad High Court · AIR 1935 All 7
Trade Marks Act, 1905 — Section 22
High Courts14 Sept 1934
Jhinno Singh and Others Vs Brahmdat Singh and Another
Allahabad High Court · AIR 1935 All 34 : 152 Ind. Cas. 397
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts13 Sept 1934
Lal Mehar Chand Vs Lala Joti Prasad
Allahabad High Court · AIR 1934 All 1057
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 55, 64
High Courts12 Sept 1934Dismissed
Ram Bhajan Kasodhan and Another Vs Matbar Ram and Others
Allahabad High Court · AIR 1935 All 41 : 152 Ind. Cas. 503
Guardians and Wards Act, 1890 — Section 29