High Courts04 Oct 1934
Kanta Tewari and Another Vs Sheo Narain Lal and Others
Allahabad High Court · AIR 1935 All 123 : 159 Ind. Cas. 44
COURT ARCHIVE
Allahabad High Court judgments, 1934
486 judgments · page 9 of 25
High Courts03 Oct 1934
Ram Nath and Another Vs Chiranji Lal and Another
Allahabad High Court · AIR 1935 All 221 : 155 Ind. Cas. 136
Contract Act, 1872 — Section 61
High Courts02 Oct 1934Dismissed
Jagannath Vs Inderpal Singh and Another
Allahabad High Court · AIR 1935 All 236 : 153 Ind. Cas. 172
High Courts01 Oct 1934
Ishwar Dayal Vs Anna Saheb and Others
Allahabad High Court · AIR 1935 All 100 : 152 Ind. Cas. 814
High Courts01 Oct 1934
Jumna Das and Another Vs Misri Lal and Others
Allahabad High Court · 155 Ind. Cas. 37
Agra Tenancy Act, 1926 — Section 230, 267Civil Procedure Code, 1908 (CPC) — Section 9
High Courts01 Oct 1934
Jumma Das and Another Vs Misri Lal and Others
Allahabad High Court · AIR 1935 All 271
Agra Tenancy Act, 1926 — Section 267
High Courts28 Sept 1934Allowed
In Re: Thakur Har Prasad Singh Ex-Vakil Banda
Allahabad High Court · (1934) 09 AHC CK 0047
High Courts28 Sept 1934
Municipal Board of Mainpuri Vs Ajudhia Prasad and Another
Allahabad High Court · AIR 1935 All 51
Uttar Pradesh Municipalities Act, 1916 — Section 175
High Courts28 Sept 1934
Sri Krishna Dutt Dube Vs Mt. Ahmadi Bibi and Others
Allahabad High Court · (1934) 09 AHC CK 0004
High Courts27 Sept 1934
(Firm) Puttu Lal Kunji Lal Vs (Firm) B. Jagannath
Allahabad High Court · AIR 1935 All 53 : 155 Ind. Cas. 44
Limitation Act, 1963 — Article 85
High Courts27 Sept 1934
(Mirza) Husain Yar Beg Vs (Sahu) Radha Kishan and Others
Allahabad High Court · AIR 1935 All 134 : 155 Ind. Cas. 89
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts26 Sept 1934Dismissed
Girdhari Lal Agarwala Vs Emperor
Allahabad High Court · AIR 1935 All 181 : 153 Ind. Cas. 351
Criminal Procedure Code, 1898 (CrPC) — Section 491
High Courts26 Sept 1934
Jagdish Prasad Pande Vs Ram Swarup
Allahabad High Court · AIR 1935 All 119 : 152 Ind. Cas. 1015
High Courts26 Sept 1934
L. Kirpa Ram Vs Balak Ram
Allahabad High Court · AIR 1935 All 47
Contract Act, 1872 — Section 61
High Courts26 Sept 1934
In Re: Ram Mohan Lal Agarwala
Allahabad High Court · AIR 1935 All 38 : 155 Ind. Cas. 33
High Courts24 Sept 1934Allowed
Ajodhia Kalwar and Another Vs Balkaran and Others
Allahabad High Court · (1934) 09 AHC CK 0029
High Courts24 Sept 1934
Saira Khatun Vs Qutubuddin and Others
Allahabad High Court · AIR 1935 All 143 : 157 Ind. Cas. 615
High Courts24 Sept 1934
Moti Ram and Others Vs Onkar Prasad and Others
Allahabad High Court · AIR 1935 All 27
Civil Procedure Code, 1908 (CPC) — Section 151