High Courts28 Nov 1934
Desa and Another Vs Dhum Singh and Another
Allahabad High Court · AIR 1935 All 453
Agra Tenancy Act, 1926 — Section 14
COURT ARCHIVE
Allahabad High Court judgments, 1934
486 judgments · page 5 of 25
High Courts27 Nov 1934
Nanak Chand Shadiram Vs Mahabir and Another
Allahabad High Court · AIR 1935 All 408
Workmens Compensation Act, 1923 — Section 4A
High Courts26 Nov 1934Dismissed
Motilal Vs Emperor
Allahabad High Court · AIR 1935 All 267
Penal Code, 1860 (IPC) — Section 179
High Courts26 Nov 1934Allowed
Bachcha Babu and Others Vs Emperor
Allahabad High Court · (1934) 11 AHC CK 0026
High Courts26 Nov 1934Allowed
Bacha Babu and Others Vs Emperor
Allahabad High Court · AIR 1935 All 162
Penal Code, 1860 (IPC) — Section 395
High Courts23 Nov 1934Allowed
PARBHU LAL PEARY LAL Vs COMMISSIONER OF INCOME TAX, CENTRAL AND UNITED PROVINCES.
Allahabad High Court · (1934) 11 AHC CK 0038
High Courts23 Nov 1934
Parbhu Lal Pearey Lal Vs Commissioner of Income Tax
Allahabad High Court · AIR 1935 All 523 : 157 Ind. Cas. 116
Contract Act, 1872 — Section 239General Clauses Act, 1897 — Section 3
High Courts20 Nov 1934Dismissed
Chaudhari S. Afzal Husain and after his death Chaudhari Syed Iqbal Husain Vs Chhedi Lal and Others
Allahabad High Court · (1934) 11 AHC CK 0036
High Courts20 Nov 1934
S. Afzal Husain Vs Chhedi Lal and Others
Allahabad High Court · AIR 1935 All 792
Civil Procedure Code, 1908 (CPC) — Section 10Transfer of Property Act, 1882 — Section 53
High Courts19 Nov 1934
In Re: Election of Bar Council
Allahabad High Court · AIR 1935 All 295 : 157 Ind. Cas. 220
Bar Councils Act, 1926 — Section 6
High Courts19 Nov 1934
Girja Prasad Singh and Others Vs Emperor
Allahabad High Court · AIR 1935 All 346(1) : 153 Ind. Cas. 999
Penal Code, 1860 (IPC) — Section 302
High Courts16 Nov 1934Dismissed
Mool Chand Vs Dip Chand
Allahabad High Court · AIR 1935 All 272 : 153 Ind. Cas. 869
High Courts16 Nov 1934Dismissed
Mt. Phool Kunwar Vs Rikhi Ram
Allahabad High Court · AIR 1935 All 261 : 153 Ind. Cas. 865
High Courts16 Nov 1934Dismissed
Lal Ratnakar Singh Vs Kr. Rudra Pratab Singh and Another
Allahabad High Court · AIR 1935 All 402 : 157 Ind. Cas. 429
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts15 Nov 1934Allowed
Jalaun District Co-operative Bank Vs Official Receiver and Another
Allahabad High Court · AIR 1935 All 279
Provincial Insolvency Act, 1920 — Section 28(4)
High Courts15 Nov 1934
Balwant and Another Vs Parshadi Lal and Others
Allahabad High Court · AIR 1935 All 789 : 153 Ind. Cas. 704
Civil Procedure Code, 1908 (CPC) — Section 91
High Courts15 Nov 1934
Pan Singh and Others Vs Emperor
Allahabad High Court · 153 Ind. Cas. 425
Penal Code, 1860 (IPC) — Section 109, 201, 326, 326
High Courts15 Nov 1934
Pansingh and Others Vs Emperor
Allahabad High Court · AIR 1935 All 282
Penal Code, 1860 (IPC) — Section 326
High Courts14 Nov 1934Disposed Of
Nawal Kishore Vs Azim Uddin
Allahabad High Court · AIR 1935 All 210
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1
High Courts14 Nov 1934
Chattar Singh Vs Ajudhia Prasad and Others
Allahabad High Court · AIR 1936 All 324
Agra Tenancy Act, 1926 — Section 226