High Courts12 Dec 1934Dismissed
Bahal Singh Vs Mt. Chameli
Allahabad High Court · AIR 1935 All 606 : 155 Ind. Cas. 495
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 4, 151, 152
COURT ARCHIVE
Allahabad High Court judgments, 1934
486 judgments · page 3 of 25
High Courts12 Dec 1934Dismissed
Ram Charan Das Vs Mt. Nazeeran and Another
Allahabad High Court · AIR 1935 All 342 : 158 Ind. Cas. 4
Agra Tenancy Act, 1926 — Section 220
High Courts12 Dec 1934Disposed Of
Lal Behari Lal Vs Chaubey Gulzari Lal and Another
Allahabad High Court · AIR 1935 All 457 : 158 Ind. Cas. 33
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts12 Dec 1934Dismissed
Narain Mohan Dev Vs Mt. Krishna Ballabhi Devi and Others
Allahabad High Court · AIR 1935 All 292(1) : 158 Ind. Cas. 35
Court Fees Act, 1870 — Article 17(6)
High Courts12 Dec 1934Dismissed
Mahadeo Prasad Vs Girdhari
Allahabad High Court · AIR 1935 All 372 : 159 Ind. Cas. 35
Presidency Small Cause Courts Act, 1882 — Section 25
High Courts12 Dec 1934
Ganeshi Lal Kishna Lal Vs Seth Mool Chand Nemi Chand
Allahabad High Court · AIR 1935 All 435 : 157 Ind. Cas. 1084
Limitation Act, 1963 — Section 5
High Courts11 Dec 1934Allowed
L. Beni Prasad and Others Vs Pt. Saligram and Another
Allahabad High Court · AIR 1935 All 651 : 157 Ind. Cas. 112
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts11 Dec 1934
Har Narain and Others Vs Hoshiar Singh and Others
Allahabad High Court · AIR 1935 All 341
Penal Code, 1860 (IPC) — Section 193
High Courts11 Dec 1934
Radha Kishen Beni Prasad Vs P.L. Jaitly and Co. and Others
Allahabad High Court · AIR 1935 All 343
High Courts11 Dec 1934
Tej Singh and Others Vs Emperor
Allahabad High Court · AIR 1935 All 490
Criminal Procedure Code, 1898 (CrPC) — Section 90Penal Code, 1860 (IPC) — Section 147, 323, 325
High Courts11 Dec 1934Dismissed
Firm Baijnath-Balmakund Vs Chedi Lal and Others
Allahabad High Court · (1934) 12 AHC CK 0015
High Courts11 Dec 1934
(Firm) Baijanath-Balmakund Vs Chedi Lal and Others
Allahabad High Court · AIR 1935 All 748
High Courts10 Dec 1934Allowed
Mt. Ram Dulari Vs Bhola
Allahabad High Court · AIR 1935 All 398 : 157 Ind. Cas. 1021
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts10 Dec 1934Dismissed
Alopi Din Vs Emperor
Allahabad High Court · AIR 1935 All 366 : 157 Ind. Cas. 205
Penal Code, 1860 (IPC) — Section 420
High Courts10 Dec 1934
Ram Sakal Mullah and Another Vs Nageshar Mullah and Another
Allahabad High Court · AIR 1935 All 481 : 157 Ind. Cas. 333
Easements Act, 1882 — Section 44
High Courts07 Dec 1934Disposed Of
Emperor Vs Dipu and Others
Allahabad High Court · AIR 1935 All 850 : 158 Ind. Cas. 424
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts07 Dec 1934Dismissed
P. Mohan Lal Gautam Vs Emperor
Allahabad High Court · AIR 1935 All 369
Press Act, 1910 — Section 18(1)
High Courts05 Dec 1934Allowed
Firm Sant Lal-Mahadeo Prasad Vs Kedar Nath
Allahabad High Court · AIR 1935 All 519
Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1915 — Section 107
High Courts05 Dec 1934Dismissed
Baswa Vs Emperor
Allahabad High Court · AIR 1935 All 216
Uttar Pradesh Municipalities Act, 1916 — Section 85