High Courts01 Dec 1983

Nagar Palika Vs Jaswant Singh

Allahabad High Court · (1982) 8 ACR 159

Uttar Pradesh Municipalities Act, 1916 — Section 154, 155Uttar Pradesh Municipalities Act, 1916 — Section 154, 155Uttar Pradesh Municipalities Act, 1916 — Section 154, 155
High Courts18 Nov 1983Dismissed

Bachanram Vs State and Another

Allahabad High Court · (1985) ACR 63

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 195Penal Code, 1860 (IPC) — Section 188, 488Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 195
High Courts18 Nov 1983Dismissed

Bacharam Vs State and Another

Allahabad High Court · (1985) AWC 161

Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 195Penal Code, 1860 (IPC) — Section 188, 488