High Courts31 Oct 1983Disposed Of
Union of India, through Chairman, Railway Board, New Delhi Vs Jaiswal Coal Co.and others
Allahabad High Court · (1983) 10 AHC CK 0016
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46
COURT ARCHIVE
Allahabad High Court judgments, 1983
524 judgments · page 5 of 27
High Courts28 Oct 1983Allowed
Kali Charan Gupta Vs Ashok Kumar Jain and Another
Allahabad High Court · (1982) 8 ACR 29
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482, 561Penal Code, 1860 (IPC) — Section 34, 407
High Courts28 Oct 1983Dismissed
Subhash Chandra Vs Nagar Mahapalika, Kanpur
Allahabad High Court · (1983) 10 AHC CK 0013
High Courts28 Oct 1983
Basudeo and Others Vs State of U.P. and Another
Allahabad High Court · (1983) 7 ACR 513
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190(1), 190(A), 2, 200Penal Code, 1860 (IPC) — Section 147, 148, 149, 307
High Courts28 Oct 1983
Babu Ram Varma Vs State
Allahabad High Court · (1982) 8 ACR 58
Penal Code, 1860 (IPC) — Section 409Uttar Pradesh Co-operative Societies Act, 1965 — Section 103, 104
High Courts27 Oct 1983Disposed Of
Chhedi Lal alias Mani and Another Vs State of U.P. and Another
Allahabad High Court · (1982) 8 ACR 59
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(4), 146, 146(1)
High Courts26 Oct 1983
Siddiq Ahmad Sanji Vs Smt. Parveen
Allahabad High Court · (1984) CriLJ 341
Criminal Procedure Code, 1973 (CrPC) — Section 125, 127, 402
High Courts25 Oct 1983Dismissed
State of U.P. Vs Sheoraj Singh and Others
Allahabad High Court · (1982) 8 ACR 39
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts21 Oct 1983Dismissed
Durga Prasad Vs Pushpa
Allahabad High Court · (1984) 1 ACC 247
Motor Vehicles Act, 1988 — Section 110D
High Courts21 Oct 1983Partly Allowed
Bhagwan Deen Vs State of U.P.& Others
Allahabad High Court · (1983) 10 AHC CK 0020
High Courts21 Oct 1983Allowed
Chando Devi & Others Vs 3rd ADDL.District Judge, Mathura & Others
Allahabad High Court · (1983) 10 AHC CK 0015
Constitution of India, 1950 — Article 226Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(b)
High Courts21 Oct 1983Dismissed
Northern India Hotels Ltd. Vs Commissioner of Sales Tax
Allahabad High Court · (1984) 55 STC 68
Constitution of India, 1950 — Article 13, 141, 171, 269, 286Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts20 Oct 1983Dismissed
Radhey Shyam and Others Vs Smai Deen and Another
Allahabad High Court · (1982) 8 ACR 129
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 147, 148, 273Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 147, 148, 273Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 147, 148, 273
High Courts20 Oct 1983Disposed Of
Smt. Premlata Sharma Vs Bhagwat Prasad Sharma and Another
Allahabad High Court · (1983) 10 AHC CK 0025
Civil Procedure Code, 1908 (CPC) — Section 100, 104Divorce Act, 1869 — Section 55Hindu Marriage (Amendment) Act, 1956 — Section 10, 11, 12, 13, 2(2)
High Courts20 Oct 1983Dismissed
Kishan Sahkari Chini Mills Ltd. Vs Union of India (UOI) and Others
Allahabad High Court · (1983) 14 ELT 2255
Additional Duties of Excise (Goods of Special Importance) Act, 1957 — Section 3(3)Central Excise Rules, 1944 — Rule 8(1)Constitution of India, 1950 — Article 134A, 226
High Courts20 Oct 1983
Smt. Balwant Kaur and Others Vs State of U.P.
Allahabad High Court · AIR 1984 All 107
Stamp Act, 1899 — Article 55
High Courts20 Oct 1983
Sahu Govind Prasad Vs Commissioner of Income Tax
Allahabad High Court · (1984) 38 CTR 297 : (1983) 144 ITR 851
Income Tax Act, 1961 — Section 64
High Courts20 Oct 1983
Badri Prasad Hari Dass Vs Bartan Nirmata Mazdoor Sabha Walleslyganj, Mirzapur and Others
Allahabad High Court · (1983) 10 AHC CK 0001
Civil Procedure Code, 1908 (CPC) — Section 5C, 5C(3), 6, 6(4), 6AIndustrial Disputes (Central) Rules, 1957 — Rule 16, 16(1), 16(2), 21, 22Uttar Pradesh Industrial Disputes Act, 1947 — Section 10, 17A, 4K
High Courts07 Oct 1983Allowed
Munshi Vs Board of Revenue and Others
Allahabad High Court · (1983) 10 AHC CK 0030
High Courts07 Oct 1983Allowed
Commissioner, Sales Tax Vs Adarash Nirman Sansthan
Allahabad High Court · (1984) 57 STC 255