High Courts04 Jan 1983
Budhar Singh and Sons Vs Commissioner of Income Tax
Allahabad High Court · (1983) 34 CTR 322 : (1983) 142 ITR 180 : (1983) 13 TAXMAN 317
Income Tax Act, 1961 — Section 139(1), 271(1)
COURT ARCHIVE
Allahabad High Court judgments, 1983
524 judgments · page 27 of 27
High Courts03 Jan 1983Dismissed
Commissioner, Sales Tax Vs Cuttler Hammer (India) Ltd.
Allahabad High Court · (1983) 53 STC 396
High Courts03 Jan 1983Dismissed
Har Prasad Singh and Others Vs Subedar Singh and Another
Allahabad High Court · (1983) 01 AHC CK 0001
High Courts01 Jan 1983Allowed
Leelawati Vs State of U.P.
Allahabad High Court · (1983) 01 AHC CK 0039
Land Acquisition Act, 1894 — Section 18, 53, 54Uttar Pradesh Court Fees Act, 1870 — Article 1, Chapter 1, 19(xxii), 8