COURT ARCHIVE

Allahabad High Court judgments, 1983

524 judgments · page 7 of 27

High Courts27 Sept 1983Allowed

Sarveshwari & Others Vs III ADDL.District Judge, Lucknow & Others

Allahabad High Court · (1983) 09 AHC CK 0050

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 16, 20, 21(1)(a)

High Courts27 Sept 1983Allowed

Barki & Others Vs Bhagwan Das & Others

Allahabad High Court · (1983) 09 AHC CK 0046

Land Acquisition Act, 1894 — Section 11, 18, 21, 30

High Courts27 Sept 1983Allowed

Chandra Bhan Singh Vs Sheo Shankar (deceased LR) and Others

Allahabad High Court · AIR 1984 All 92

Specific Relief Act, 1963 — Section 40, 40(2)

High Courts27 Sept 1983

Kedar Nath Vs The Deputy Director of Consolidation and Others

Allahabad High Court · (1983) 09 AHC CK 0016

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5

High Courts26 Sept 1983

Umesh Chand Vinod Kumar and Others Vs Krishi Utpadan Mandi Samiti and Another

Allahabad High Court · AIR 1984 All 46 : (1983) 9 AWC 881

Constitution of India, 1950 — Article 226

High Courts26 Sept 1983Allowed

Shailendra Pratap Singh Vs Board of High School & Intermediate Education & Others

Allahabad High Court · (1983) 09 AHC CK 0041

High Courts23 Sept 1983Dismissed

State of U.P. Vs The District Judge and Another

Allahabad High Court · AIR 1984 All 98

Constitution of India, 1950 — Article 226

High Courts23 Sept 1983Partly Allowed

Ram Chandra Vs Judge , Small Cause Court and Others

Allahabad High Court · (1983) 09 AHC CK 0071

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(4)

High Courts23 Sept 1983Dismissed

Piyare & Others Vs Deputy Director Of Consolidation, Camp At Faizabad And Others

Allahabad High Court · (1983) 09 AHC CK 0039

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226

High Courts23 Sept 1983

Abdul Gafoor and Others Vs Jan Mohd. and Others

Allahabad High Court · (1983) 09 AHC CK 0010

Civil Procedure Code, 1908 (CPC) — Section 115Court Fees Act, 1870 — Section 3, 7Suits Valuation Act, 1887 — Section 4

High Courts22 Sept 1983Dismissed

Subedar and Others Vs Mrs. Ram Kunwari and Others

Allahabad High Court · (1983) 09 AHC CK 0084

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 23A, Order 43 Rule 1, Order 7 Rule 10, Order 7 Rule 10AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331

High Courts22 Sept 1983Dismissed

Rais Ahmad Vs Abdul Rauf and Another

Allahabad High Court · (1982) 8 ACR 83

Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(1), 378(4), 401, 401(3)Penal Code, 1860 (IPC) — Section 408Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(1), 378(4), 401, 401(3)

High Courts22 Sept 1983Dismissed

Dhian Singh Vs Tara Chand and Another

Allahabad High Court · AIR 1984 All 4

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 3Specific Relief Act, 1963 — Section 16

High Courts22 Sept 1983

Rameshwar Swarup Bhatnagar Vs The Prescribed Authority/Judge small Cause Court and Another

Allahabad High Court · (1983) 09 AHC CK 0013

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 26

High Courts21 Sept 1983Dismissed

Krishna Manohar Dhawan Vs VII Additional District Judge and Others

Allahabad High Court · (1983) 09 AHC CK 0081

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20, 20(4)

High Courts21 Sept 1983Dismissed

New India Assurance Co. Ltd. Vs Leelawati Agnihotri and Others

Allahabad High Court · (1984) ACJ 449 : (1986) 59 CompCas 836

Motor Vehicles Act, 1939 — Section 95(2)

High Courts21 Sept 1983Allowed

Smt. Maya Chatterji Vs Shiv Chandra Chatterji

Allahabad High Court · AIR 1984 All 40

Hindu Marriage Act, 1955 — Section 13(1)

High Courts21 Sept 1983Dismissed

Ram Das Gautam Vs Smt. Sukh Devi

Allahabad High Court · (1983) 7 ACR 532

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(4), 482

High Courts21 Sept 1983Allowed

Ram Pratap & Others Vs Kashi Prasad & Another

Allahabad High Court · (1983) 09 AHC CK 0049

Easements Act, 1882 — Section 15, 4

High Courts21 Sept 1983Allowed

Dinesh Chand Gupta Vs Smt. Bitola Devi Gupta and Others

Allahabad High Court · AIR 1984 All 116

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 2, 5